High Courts23 Jan 1896
Seshagiri Rau and Others Vs Rama Rau and Another
Madras High Court · (1896) ILR (Mad) 448
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,176 of 5,224
High Courts17 Jan 1896
Naranappa and Another Vs Samacharlu
Madras High Court · (1896) ILR (Mad) 382
Transfer of Property Act, 1882 — Section 99
High Courts15 Jan 1896
Queen-Empress Vs Bhashyam Chetti
Madras High Court · (1896) ILR (Mad) 209
Madras City Police Act, 1888 — Section 42, 47
High Courts06 Jan 1896
Ramasami Vs Streeramulu Chetti and Others
Madras High Court · (1896) ILR (Mad) 149
Companies Act, 1882 — Section 214Limitation Act, 1963 — Article 36
High Courts01 Jan 1896
C.V. Svayambu Aiyar Vs The Municipal Council of Negapatam
Madras High Court · (1896) 6 MLJ 38
High Courts01 Jan 1896
Channanam Pillay and Others Vs Manu Puttur and Others
Madras High Court · (1896) 6 MLJ 49
High Courts21 Dec 1895
Sreeman Sadagopa Srinivasa Swami, alias Vangipuram Rangachariar Vs K. Ramanuja Chariar and Another
Madras High Court · (1895) 5 MLJ 75
High Courts18 Dec 1895
The Municipal Commissioners for the City of Madras Vs Sarangapani Mudaliar
Madras High Court · (1896) ILR (Mad) 154
Limitation Act, 1963 — Article 149, 23
High Courts18 Dec 1895
Sadasook Gambir Chund Vs Knnayya and Another
Madras High Court · (1896) ILR (Mad) 96
Presidency Small Cause Courts Act, 1882 — Section 37
High Courts16 Dec 1895
Virasangappa Shetti Vs Rudrappa Shetti
Madras High Court · (1896) ILR (Mad) 110
High Courts13 Dec 1895
Kariyadan Pokkar Vs Kayat Beeran Kutti
Madras High Court · (1896) ILR (Mad) 461
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts04 Dec 1895
The Secretary of State for India Vs Kota Bapanamma Garu
Madras High Court · (1896) ILR (Mad) 165
Tamil Nadu Forest Act, 1882 — Section 4
High Courts23 Nov 1895
Soopiyadath Kunhammad, Karnavan of his Tarwad (dead) and Another Vs Soopiyadath Amad and Others
Madras High Court · (1906) 16 MLJ 27
High Courts01 Nov 1895
Vallabha Valiya Rajah Vs Vedapuratti
Madras High Court · (1896) ILR (Mad) 40
Transfer of Property Act, 1882 — Section 92, 93
High Courts25 Oct 1895
Kunhan Mayan and Others Vs The Bank of Madras
Madras High Court · (1896) ILR (Mad) 234
Contract Act, 1872 — Section 171
High Courts24 Oct 1895
Walluvanad Vallabha Valia Rajah Avergal Vs Mankata Kovilakath Vedapuratti alias Valia Rani Avergal
Madras High Court · (1895) 5 MLJ 282
Transfer of Property Act, 1882 — Section 92, 93
High Courts22 Oct 1895
Venkataramakrishna Rau and Another Vs Bhujanga Rau
Madras High Court · (1896) ILR (Mad) 107
High Courts22 Oct 1895
Velu Pandaram Vs Gnanasambanda Pandara Sannadhi and Another Gnanasambanda Pandara Sannadhi Vs Velu Pandaram and Another
Madras High Court · (1896) ILR (Mad) 243