COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,174 of 5,224
Alagappa Mudaliar Vs Sivaramasundara Mudaliar and Others
Madras High Court · (1896) ILR (Mad) 211
Chinnatambi Gounden Vs Chinnana Gounden
Madras High Court · (1896) ILR (Mad) 391
Fischer Vs Secretary of State for India in Council Orr and Another Vs Fischer
Madras High Court · (1896) ILR (Mad) 292
Volkart and Others Vs Sabju Saheb and Others
Madras High Court · (1896) ILR (Mad) 304
Tirumalaswami Ayyangar Vs Tirumalai Goundan and Another
Madras High Court · (1896) ILR (Mad) 324
Kollipara Pullamma Vs Maddula Tatayya and Others
Madras High Court · (1896) ILR (Mad) 340
Mullapudi Balakrishnayya Vs Venkatanarasimha Appa Rau
Madras High Court · (1896) ILR (Mad) 329
Arunachella Chetti Vs Sithayi Ammal and Another
Madras High Court · (1896) ILR (Mad) 327
Rev. Father Caussavel Vs Rev. Saurez
Madras High Court · (1896) ILR (Mad) 273
Queen-Empress Vs Kalian and Others
Madras High Court · (1896) ILR (Mad) 310
Muthunarayana Reddi Vs Balakrishna Reddi and Others
Madras High Court · (1896) ILR (Mad) 306
Uppalakandi Kunhi Kutti Ali Haji Vs Kunnam Mithal Kottaprath Abdul Rahiman
Madras High Court · (1896) ILR (Mad) 288
Kamalammal Vs Raju Naicker and Others
Madras High Court · (1896) ILR (Mad) 308
Jayinilabdin Ravuttan Vs Vijia Ragunadha Ayyarappa Maikan Gopalar
Madras High Court · (1896) ILR (Mad) 315
Lakshmakka Vs Boggaramanna
Madras High Court · (1897) ILR (Mad) 501 : (1896) ILR (Mad) 501
Kolandaya Sholagan Vs Vedamuthu Sholagan
Madras High Court · (1896) ILR (Mad) 337
Palaniappa Chetty Vs Avatharaman and Others
Madras High Court · (1897) 7 MLJ 195