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Madras High Court judgments

1,04,503 judgments · page 5,172 of 5,226

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High Courts23 Nov 1896

The Court of Wards and Another Vs Venkata Surya Mahipati Ramakrishna Rao

Madras High Court · (1897) ILR (Mad) 167

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High Courts20 Nov 1896

Chengama Nayudu Vs Munisami Nayudu and Others

Madras High Court · (1897) ILR (Mad) 75

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High Courts20 Nov 1896

Kommachi Kather Vs Pakker and Others

Madras High Court · (1897) ILR (Mad) 107 : (1897) 7 MLJ 66

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High Courts19 Nov 1896

Mahadevi and Another Vs Neelamani

Madras High Court · (1897) ILR (Mad) 269

Land Acquisition Act, 1894 — Section 39
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High Courts13 Nov 1896

Narasinga Pillai Vs Muthusami Naickar

Madras High Court · (1897) 7 MLJ 218

Contract Act, 1872 — Section 208
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High Courts13 Nov 1896

Puthiandi Mammed Vs Avalil Moidin

Madras High Court · (1897) ILR (Mad) 157

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High Courts12 Nov 1896

Paramananda Das and Another Vs Mahabeer Dossji

Madras High Court · (1897) ILR (Mad) 378

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High Courts12 Nov 1896

Subramania Ayyar Vs Sitha Lakahmi

Madras High Court · (1897) ILR (Mad) 147

Transfer of Property Act, 1882 — Section 127
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High Courts12 Nov 1896

Perumal Ayyan Vs Alagirisami Bhagavathar and Others

Madras High Court · (1897) ILR (Mad) 245 : (1897) 7 MLJ 222

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High Courts12 Nov 1896

Seeni Chettiar Vs Santhauathan Chettiar and Others

Madras High Court · (1897) ILR (Mad) 58

Specific Relief Act, 1877 — Section 42
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High Courts11 Nov 1896

Krishna Patter Vs Srinivasa Patter

Madras High Court · (1897) ILR (Mad) 124

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High Courts06 Nov 1896

Narasimma Chariar Vs Sinnavan

Madras High Court · (1897) ILR (Mad) 365

Legal Practitioners Act, 1879 — Section 28
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High Courts06 Nov 1896

Rangayya Appa Rau Vs Kameswara Rau and Another

Madras High Court · (1897) ILR (Mad) 367

Registration Act, 1877 — Section 17
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High Courts05 Nov 1896

Queen-Empress Vs Kandappa Goundan

Madras High Court · (1897) ILR (Mad) 88

Criminal Procedure Code, 1898 (CrPC) — Section 88
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High Courts05 Nov 1896

Kamakshi Nayakan Vs Ramasami Nayakan and Another

Madras High Court · (1897) 7 MLJ 131

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High Courts03 Nov 1896

Kumarasami Pillai Vs Orr and Another

Madras High Court · (1897) ILR (Mad) 145

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High Courts30 Oct 1896

Queen-Empress Vs Ramalingam and Others

Madras High Court · (1897) ILR (Mad) 445

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High Courts29 Oct 1896

Queen-Empress Vs Seshadri Ayyangar

Madras High Court · (1897) ILR (Mad) 383

Criminal Procedure Code, 1898 (CrPC) — Section 487
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High Courts29 Oct 1896

Queen -Empress Vs Tiruchittambala Pathan

Madras High Court · (1898) ILR (Mad) 78

Penal Code, 1860 (IPC) — Section 183
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High Courts29 Oct 1896

Queen-Empress Vs Nanjunda Rau

Madras High Court · (1897) ILR (Mad) 79

Penal Code, 1860 (IPC) — Section 211
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