COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,170 of 5,226
High Courts19 Feb 1897
Purnamal Chund Vs Venkata Subbarayadu Reddiar
Madras High Court · (1897) ILR (Mad) 486 : (1897) 7 MLJ 198
High Courts19 Feb 1897
Subbaraya Chetti and Another Vs Sadasiva Chetti and Others
Madras High Court · (1897) ILR (Mad) 490
High Courts15 Feb 1897
Chinna Obayya Vs Sura Reddi and Another
Madras High Court · (1898) ILR (Mad) 226
High Courts10 Feb 1897
Kesavan and Others Vs Sankaran Nambudri and Others
Madras High Court · (1897) 7 MLJ 266
Transfer of Property Act, 1882 — Section 85
High Courts09 Feb 1897
Krishnammal Vs Pichannavayyan and Another
Madras High Court · (1897) 7 MLJ 186
High Courts27 Jan 1897
Vasudevan and Others Vs Sankaran and Others
Madras High Court · (1897) ILR (Mad) 129
High Courts25 Jan 1897
Nallappa Reddi Vs Ramalingachi Reddi and Others
Madras High Court · (1897) ILR (Mad) 250
High Courts15 Jan 1897
Bapu Ammal and Others Vs Govinda Padiyachi and Others
Madras High Court · (1897) 7 MLJ 261
Civil Procedure Code, 1908 (CPC) — Section 57
High Courts07 Jan 1897
Subrahmanian Chetty and Others Vs Rakku Servai and Others
Madras High Court · (1897) ILR (Mad) 232 : (1897) 7 MLJ 100
High Courts05 Jan 1897
Arumugam Pillai Vs Arunachallam Pillai
Madras High Court · (1897) ILR (Mad) 254
Registration Act, 1877 — Section 35, 41
High Courts01 Jan 1897
Appa Rao Savaji Vs Krishnamurti
Madras High Court · (1897) 7 MLJ 94
Limitation Act, 1963 — Section 7
High Courts17 Dec 1896
Queen-Empress Vs VirappaChetti
Madras High Court · (1897) ILR (Mad) 433
Penal Code, 1860 (IPC) — Section 268, 283
High Courts16 Dec 1896
Panchena Manchu Nayar and Others Vs Gadinhare Kumaranchath Padmanabhan Nayar
Madras High Court · (1897) ILR (Mad) 68
Companies Act, 1956 — Section 4