High Courts16 Dec 1896
Manchu Nayar and Others Vs Padmanabhan Nayar
Madras High Court · (1897) 7 MLJ 26
Companies Act, 1956 — Section 4
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,171 of 5,226
High Courts10 Dec 1896
Kamarazu and Another Vs Venkataratnam
Madras High Court · (1897) ILR (Mad) 293
High Courts10 Dec 1896
Velu Goundan Vs Kumaravelu Gounden and Others
Madras High Court · (1897) ILR (Mad) 289 : (1897) 7 MLJ 30
Court Fees Act, 1870 — Section 7(4)(b)Suits Valuation Act, 1887 — Section 8
High Courts07 Dec 1896
Alangaran Chetti and Another Vs Lakshman Chetti and Others
Madras High Court · (1897) ILR (Mad) 274 : (1897) 7 MLJ 87
Transfer of Property Act, 1882 — Section 101
High Courts04 Dec 1896
Venkatappayya and Others Vs Venkatapathi and Others
Madras High Court · (1897) 7 MLJ 84
High Courts04 Dec 1896
Krishnasami Ayyangar Vs Ranga Ayyangar
Madras High Court · (1897) ILR (Mad) 369
High Courts04 Dec 1896
Appa Rau Sanayi Aswa Rau Vs Krishnamurthi
Madras High Court · (1897) ILR (Mad) 249
Limitation Act, 1963 — Section 5Registration Act, 1877 — Section 77
High Courts02 Dec 1896
Chintamallayya Vs Thadi Gangireddi
Madras High Court · (1897) ILR (Mad) 89 : (1897) 7 MLJ 61
High Courts01 Dec 1896
Muthu Ayyar Vs Ramasami Sastrial and Another
Madras High Court · (1897) ILR (Mad) 158
High Courts01 Dec 1896
Tirupati Raju Vs Vissam Raju and Another
Madras High Court · (1897) ILR (Mad) 155
Provincial Small Cause Courts Act, 1887 — Article 14
High Courts27 Nov 1896
Thillai Chetti Vs Ramanatha Ayyan and Others
Madras High Court · (1897) ILR (Mad) 295
Transfer of Property Act, 1882 — Section 60
High Courts26 Nov 1896
Nalla Karuppa Chettiar Vs Iburam Saheb
Madras High Court · (1897) ILR (Mad) 112 : (1897) 7 MLJ 76
High Courts24 Nov 1896
Pedda Subbaraya Chetti and Others Vs Ganga Razulungaru and Others
Madras High Court · (1897) ILR (Mad) 149
High Courts24 Nov 1896
Appa Rao Vs Rameswara Rao and Another
Madras High Court · (1897) 7 MLJ 59
Registration Act, 1908 — Section 17
High Courts24 Nov 1896
Kuppusami Aiyar Vs Kuppusami Aiyar and Others
Madras High Court · (1897) 7 MLJ 73
High Courts24 Nov 1896
Krishnaswami Thatha Chariar and Others Vs Appanaiyangar
Madras High Court · (1897) 7 MLJ 23