High Courts31 Jul 1895
Devalji Rau Vs President, Municipal Commission
Madras High Court · (1896) ILR (Mad) 503 : (1895) ILR (Mad) 503
Madras City Municipal Corporation Act, 1884 — Section 433
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,179 of 5,224
High Courts26 Jul 1895
Chakrapani Asari Vs Narasinga Rau and Others
Madras High Court · (1896) ILR (Mad) 56
Suits Valuation Act, 1887 — Section 8
High Courts17 Jul 1895
Seeni Chettiar Vs Santhanathan Chettiar and Others
Madras High Court · (1895) 5 MLJ 253
High Courts03 May 1895
Palaniappa Chetti and Others Vs Dorasami Ayyar and Others
Madras High Court · (1895) ILR (Mad) 402
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts01 May 1895
Orr and Others Vs Raman Chettu and Others
Madras High Court · (1895) ILR (Mad) 320
High Courts30 Apr 1895
Tholappala Charlu Vs Venkata Charlu and Others
Madras High Court · (1896) ILR (Mad) 62
High Courts30 Apr 1895
Ajijuddin Sahib Vs Sheik Budan Sahib
Madras High Court · (1895) ILR (Mad) 492
Transfer of Property Act, 1882 — Section 43
High Courts29 Apr 1895
Venkatesa Tawker and Others Vs Ramasami Chettiar and Another
Madras High Court · (1895) ILR (Mad) 338
Civil Procedure Code, 1908 (CPC) — Section 54Specific Relief Act, 1877 — Section 56(a)
High Courts22 Apr 1895
Subbaramayyar Vs Nigamadullah Saheb and Others
Madras High Court · (1895) ILR (Mad) 342
High Courts19 Apr 1895
Narasamma Vs Subbarayadu and Others
Madras High Court · (1895) ILR (Mad) 364
Registration Act, 1877 — Section 21(a)
High Courts18 Apr 1895
Thayar Ammal and Others Vs Lakshmi Ammal and Another
Madras High Court · (1895) ILR (Mad) 331
High Courts18 Apr 1895
Syed Meer Hussain Saib, son and legal representative of Silaman Saib (deceased) Vs Subbaramappa Nayanivaru (died) 2. His representative Kumarasami Nayanivaru now called Kumara Timmappa Nayanivaru
Madras High Court · (1895) 5 MLJ 230
High Courts18 Apr 1895
Kelu Mulacheri Nayar and Others Vs Chendu and Others
Madras High Court · (1896) ILR (Mad) 157
High Courts13 Apr 1895
Sri Venkata Tholappala Charlu Vs Venkata Charlu and Others
Madras High Court · (1895) 5 MLJ 209