High Courts13 Mar 1895
Unni and Others Vs Nagammal and Others
Madras High Court · (1895) ILR (Mad) 368
Transfer of Property Act, 1882 — Section 40
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,181 of 5,224
High Courts12 Mar 1895
Kumbalinga Pillai Vs Ariaputra Padiachi
Madras High Court · (1895) ILR (Mad) 436
High Courts08 Mar 1895
Ambalavana Pandaram Vs Vaguran alias Muthian and Others
Madras High Court · (1895) 5 MLJ 228
High Courts07 Mar 1895
M.V. Venkatacharlu Vs W.S. Venkataramanjulu Naidu and Others
Madras High Court · (1895) 5 MLJ 241
High Courts06 Mar 1895
Somasundaram Ayyar and Others Vs Fischer
Madras High Court · (1897) ILR (Mad) 60 : (1896) ILR (Mad) 60
High Courts06 Mar 1895
Somasundram Aiyar and Others Vs Robert Fischer
Madras High Court · (1895) 5 MLJ 222
High Courts05 Mar 1895
Kunhappa Nambiar and Another Vs Shridevi Kettilamma
Madras High Court · (1895) ILR (Mad) 451
High Courts04 Mar 1895
Perundevitayar Ammal Vs Nammalvar Chetti and Another
Madras High Court · (1895) ILR (Mad) 390
High Courts04 Mar 1895
Kota Perundavitayar Ammal Vs Rottala Nammalwar Chetti and Another
Madras High Court · (1895) 5 MLJ 203
High Courts27 Feb 1895
Queen-Empress Vs Subbaraya Pillai
Madras High Court · (1895) ILR (Mad) 487
Criminal Procedure Code, 1898 (CrPC) — Section 195, 407
High Courts25 Feb 1895
Thurai Rajah Vs Jainilabdeen Rowthan
Madras High Court · (1895) ILR (Mad) 484
Limitation Act, 1963 — Section 12, 7
High Courts25 Feb 1895
Orr and Another Vs Neelamegam Pillai and Others
Madras High Court · (1895) ILR (Mad) 395
High Courts19 Feb 1895
Prahhala Pullamma Vs Garlapati Bradosham and Others
Madras High Court · (1895) 5 MLJ 148
High Courts15 Feb 1895
Pragada Krishnamma Naidu and Others Vs Vajja Akhula Naidu and Others
Madras High Court · (1895) 5 MLJ 82
High Courts15 Feb 1895
Krishna Pillay and Others Vs Rangasami Pillai and Others
Madras High Court · (1895) ILR (Mad) 462
High Courts15 Feb 1895
R. Krishna Pillai and Others Vs K. Rengasamy Pillai and Others
Madras High Court · (1895) 5 MLJ 187
High Courts14 Feb 1895
Subramaniam Vs Perumal Reddi and Another
Madras High Court · (1895) ILR (Mad) 454
Registration Act, 1877 — Section 18