High Courts17 Oct 1894
Mana Vikraman Tirumalpad Vs The Secretary of State for India
Madras High Court · (1897) 7 MLJ 13
Tamil Nadu Forest Act, 1882 — Section 33(a)
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,185 of 5,224
High Courts10 Oct 1894
Karuppa Pillai Vs Athamsa Rowthen and Others
Madras High Court · (1895) 5 MLJ 140
High Courts02 Oct 1894
Pana, Ravanna Mana, Ana, Alagappa Chettiar Vs Kana, Rcona, Kana Vellian Chetti and Another
Madras High Court · (1894) 4 MLJ 283
Limitation Act, 1963 — Section 22
High Courts02 Oct 1894
Alagappa Chetti Vs Vellian Chetti and Another
Madras High Court · (1895) ILR (Mad) 33
Contract Act, 1872 — Section 230
High Courts27 Sept 1894
Balamma and Another Vs Pullayya and Another
Madras High Court · (1895) ILR (Mad) 168
High Courts27 Sept 1894
Krishna Ayyan and Others Vs Vythianatha Ayyan
Madras High Court · (1895) ILR (Mad) 252
High Courts27 Sept 1894
Raja Damara Lakshmikanthayamma Row Bahadur Vs Omada Rajaha Raja Damara Kumara Thimma Nayanim Bahadur Varu and Others
Madras High Court · (1895) 5 MLJ 145
High Courts27 Sept 1894
S. Balamma and Another Vs Pullayya and Another
Madras High Court · (1895) 5 MLJ 22
High Courts27 Sept 1894
Subba Rau Vs Devu Shetti
Madras High Court · (1895) ILR (Mad) 126
Contract Act, 1872 — Section 39
High Courts27 Sept 1894
Venkatappa Nayanim and Another Vs Thimma Nayanim and Others
Madras High Court · (1895) ILR (Mad) 410
High Courts26 Sept 1894
Seeta Patta Mahadevi Vs Suryudamma and Another
Madras High Court · (1895) ILR (Mad) 128
Civil Procedure Code, 1908 (CPC) — Section 53, 54
High Courts26 Sept 1894
Ponaka Malla Reddy and Others and Yindoor Rami Reddy and Others Vs Katam Reddy Seshadri Reddy
Madras High Court · (1895) 5 MLJ 53
Civil Procedure Code, 1908 (CPC) — Section 44
High Courts26 Sept 1894
Ramasami Chetti Vs Mangaikarasu Nachiar and Others
Madras High Court · (1895) ILR (Mad) 113
High Courts25 Sept 1894
Queen-Empress Vs Kuppayyar and Another
Madras High Court · (1895) ILR (Mad) 51
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts21 Sept 1894
Narasimha Charyulu and Others Vs Appa Rau
Madras High Court · (1895) ILR (Mad) 122
Stamp Act, 1899 — Section 51(a), 54
High Courts20 Sept 1894
(sic) Gurulingaswamy Vs Shri Balusu Rama-Lakshmamma and Another
Madras High Court · (1894) 4 MLJ 237
High Courts20 Sept 1894
Gurulingaswami Vs Ramalakshmamma and Another
Madras High Court · (1895) ILR (Mad) 53
High Courts19 Sept 1894
Sundara Boyi Ammal Vs Sama Rayer alias Rama Rayer
Madras High Court · (1894) 4 MLJ 260
Limitation Act, 1963 — Article 132
High Courts18 Sept 1894
Duddu Gopaludu Vs Gudata Venkataratnam
Madras High Court · (1895) ILR (Mad) 176 : (1894) 4 MLJ 257
Contract Act, 1872 — Section 74