High Courts24 Oct 1893
Ramappa Udayan Vs Armugath Udayan
Madras High Court · (1894) ILR (Mad) 182 : (1894) 4 MLJ 30
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,192 of 5,224
High Courts23 Oct 1893
Padinhathri Narayanan Nambudri and Others Vs Padinhathri Damodaran Nambudri and Others
Madras High Court · (1894) ILR (Mad) 189 : (1894) 4 MLJ 79
Limitation Act, 1963 — Section 8
High Courts23 Oct 1893
Abdul Rahiman Sahib Vs Anna Pillai
Madras High Court · (1894) ILR (Mad) 140 : (1894) 4 MLJ 26
High Courts20 Oct 1893
Sri Raja Venkata Kumara Mahipati Surya Rau Vs Sri Raja Rau Chellayammi Garu
Madras High Court · (1894) ILR (Mad) 150
High Courts18 Oct 1893
Samia Pillai Vs Chockalinga Chettiar and Another
Madras High Court · (1894) ILR (Mad) 76 : (1894) 4 MLJ 8
High Courts17 Oct 1893
Haji Kasim Saiba Vs Jurni Deog Luis
Madras High Court · (1894) ILR (Mad) 82 : (1894) 4 MLJ 1
High Courts16 Oct 1893
Kovvuri Basivi Reddi Vs Poosarla Peda Tammanna and Others
Madras High Court · (1894) 4 MLJ 76
High Courts12 Oct 1893
Subba Row Vs Palaniandi Pillai
Madras High Court · (1894) ILR (Mad) 167 : (1893) 4 MLJ 71
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts11 Oct 1893
Sankunni Nayar and Raman Nambiar Vs Narayanan Nambudri and Another
Madras High Court · (1894) ILR (Mad) 282
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts05 Oct 1893
Srinivasa Ayyangar Vs Queen-Empress
Madras High Court · (1894) ILR (Mad) 105
Criminal Procedure Code, 1898 (CrPC) — Section 195Letters Patent Act, 1865 — Section 15
High Courts05 Oct 1893
Velu Pillai and Others Vs Ghose Mahomed Rowthar and Others
Madras High Court · (1894) ILR (Mad) 293 : (1894) 4 MLJ 140
High Courts05 Oct 1893
Namasivaya Gurukkal and Others Vs Kadir Ammal and Others
Madras High Court · (1894) ILR (Mad) 168 : (1894) 4 MLJ 31
Contract Act, 1872 — Section 62
High Courts25 Sept 1893
Sundara Gopalan Vs Venkatavarada Ayyangar and Another
Madras High Court · (1894) ILR (Mad) 228
High Courts25 Sept 1893
Pudia Kovilagath Srimanavedan alias Kunhanujan Rajah Avergal Vs Mudichan Kondi Anjela
Madras High Court · (1893) 09 MAD CK 0030
High Courts25 Sept 1893
Sundara Gopalan Vs Venkatavarada Aiyangar and Another
Madras High Court · (1894) ILR (Mad) 228
High Courts25 Sept 1893
Ponnayya Goundan Vs Muttu Goundan and Another
Madras High Court · (1894) ILR (Mad) 146
Transfer of Property Act, 1882 — Section 54