High Courts04 May 1893
Vigneswara Vs Bapayya and Another
Madras High Court · (1893) ILR (Mad) 436
Limitation Act, 1963 — Section 8
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,196 of 5,224
High Courts04 May 1893
Vigneswara Sastrulu, by next friend Gundu Sambayya Vs Devarapalli Bapayya and Another
Madras High Court · (1893) 3 MLJ 216
Limitation Act, 1963 — Section 8
High Courts02 May 1893
Queen Empress Vs Veerava
Madras High Court · (1893) 3 MLJ 241
Criminal Procedure Code, 1898 (CrPC) — Section 487
High Courts27 Apr 1893
V. Ramachandra Row and Others Vs Sesha Aiyangar
Madras High Court · (1894) ILR (Mad) 85 : (1893) 3 MLJ 225
High Courts26 Apr 1893
Mallikarjuna Prasad Nayudu Vs Lakshminarayana
Madras High Court · (1894) ILR (Mad) 50
Madras Rent Recovery Act, 1865 — Section 11
High Courts26 Apr 1893
Siriparapu Ramanna and Others Vs Sreemantu Raja Yerlagadda Mallikarjuna Prasada Nayadu Bahadur, Zamindar Garu
Madras High Court · (1894) ILR (Mad) 43 : (1893) 3 MLJ 207
High Courts26 Apr 1893
Srimantu Raja Yerlagadda Mallikarjuna Prasada Naidu Bahadur, Zamindar Garu Vs Vallurupalli Lakshminarayana and Others
Madras High Court · (1894) ILR (Mad) 50
High Courts25 Apr 1893
Aukella Vydianatham Vs Kuncham Gangarazu
Madras High Court · (1894) ILR (Mad) 9 : (1893) 3 MLJ 132
High Courts21 Apr 1893
Bhupathi Vs Rajah Rangayya Appa Rau
Madras High Court · (1894) ILR (Mad) 54
Madras Rent Recovery Act, 1865 — Section 11
High Courts19 Apr 1893
Lakshmi Ammah Vs Ponnassa Menon and Others
Madras High Court · (1894) ILR (Mad) 394
High Courts18 Apr 1893
Muthevy Lakshimanrayanappa Vs Muthevy Venkataratnam and Others
Madras High Court · (1894) ILR (Mad) 395 : (1893) 3 MLJ 237
Limitation Act, 1963 — Article 124
High Courts17 Apr 1893
The Secretary of State for India in Council Vs Vadamalai Pillai and Another
Madras High Court · (1893) 3 MLJ 231
Tamil Nadu Forest Act, 1882 — Section 11
High Courts13 Apr 1893
Raman alias Thekkadath Nair Vs K. M. T. Subramania Aiyar
Madras High Court · (1893) 3 MLJ 94
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts13 Apr 1893
Raman Nayar Vs Subramanya Ayyan
Madras High Court · (1894) ILR (Mad) 87
Civil Procedure Code, 1908 (CPC) — Section 54(c)
High Courts29 Mar 1893
Queen-Empress Vs Paranga
Madras High Court · (1893) ILR (Mad) 463
Penal Code, 1860 (IPC) — Section 174
High Courts28 Mar 1893
Queen-Empress Vs Nagappa
Madras High Court · (1893) ILR (Mad) 461
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts24 Mar 1893
Kamati Kondamma. Vs Medam Subbanna Chetti
Madras High Court · (1893) 3 MLJ 174
High Courts17 Mar 1893
Ramasami and Others Vs Papayya and Another
Madras High Court · (1893) ILR (Mad) 466