COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,197 of 5,224
Queen Empress Vs Sama Aiyar
Madras High Court · (1893) 3 MLJ 227
Queen-Empress Vs Samavier
Madras High Court · (1893) ILR (Mad) 468
Syed Alli Saheb Vs The Chairman of the Salem Municipality
Madras High Court · (1893) 3 MLJ 223
Upendra Bhatta Vs Ranganatha Bhatta
Madras High Court · (1894) ILR (Mad) 399 : (1893) 3 MLJ 229
Battini Ramaswami and Others Vs Jutta Papayya and Another
Madras High Court · (1893) 3 MLJ 205
Queen-Empress Vs Konda
Madras High Court · (1893) ILR (Mad) 347 : (1893) 3 MLJ 180
Sri Rajah Veeravara Thodhramal Rajyalakshmi Devi Garu and Another Vs Sri Rajah Veeravara Thodhramal Suryanarayana Dhatraju Bahadur Guru
Madras High Court · (1893) 3 MLJ 100
Sri Rajah Vagricherla Veerabhadra Razu Bahadur, minor by his guardian and Agent to the Court of Wards the Collector Vs Sri Rajah Setrucherla Jagannadha Razu Bahadur, Zamindar
Madras High Court · (1893) 3 MLJ 220
Ramanadhan Vs Zamindar of Ramnad and Others
Madras High Court · (1893) ILR (Mad) 407
R. M. C. T. Ramanadhan Chetti Vs Streemathu Yerrania Gerbhayagi Ravikula Vijaya Raghunadha Raja Bhashkara Sethupathi Avergal, Zamindar of Ramnad
Madras High Court · (1893) 3 MLJ 185
Chinnasami and Another Vs Hariharabadra and Another
Madras High Court · (1893) ILR (Mad) 380
Venkatasami Vs Kristayya
Madras High Court · (1893) ILR (Mad) 341
Mantri Venkataswami Vs Padda Krishnayya
Madras High Court · (1893) 3 MLJ 169
Chinnasami Pillai and Another Vs Hariharabhadra Pillai and Another
Madras High Court · (1893) 3 MLJ 121
Karindan Kuttiassan and Another Vs Kariadan Suppi and Others
Madras High Court · (1893) 3 MLJ 199
Sankaramurti Mudaliar Vs Chidambara Nadan
Madras High Court · (1894) ILR (Mad) 143
Sankaran Vs Krishna
Madras High Court · (1893) ILR (Mad) 456
Kothenath Patinhare Vittil Sankaran Alayam Mootha Nair Vs Mullakol Gramam Vythee Putter Pattamali's son Krishna Putter Pattamali
Madras High Court · (1893) 3 MLJ 213