High Courts09 Feb 1893
Sattappa Chetti and Another Vs Jogi Soorappa
Madras High Court · (1894) ILR (Mad) 67
Civil Procedure Code, 1882 — Section 245Civil Procedure Code, 1908 (CPC) — Section 53
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,198 of 5,224
High Courts08 Feb 1893
Ramalakshmi Vs The Collector of Kistna
Madras High Court · (1893) ILR (Mad) 321
Land Acquisition Act, 1894 — Section 55
High Courts08 Feb 1893
Ummanedi Ramalakshmi Vs The Collector of Kistna
Madras High Court · (1893) 3 MLJ 188
High Courts07 Feb 1893
Ramapurath Varioth Krishna Variar Vs Iringaloor Taravath Kunji Taravanar
Madras High Court · (1893) 3 MLJ 190
Limitation Act, 1963 — Section 14
High Courts03 Feb 1893
Mayen and Another Vs Alston and Others
Madras High Court · (1893) ILR (Mad) 238
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts03 Feb 1893
Raghava Chariar Vs Raghava Chariar, Executor to the Estate of the Vedantha Chariar
Madras High Court · (1910) 20 MLJ 726
Suits Valuation Act, 1887 — Section 11
High Courts24 Jan 1893
Gopal Row and Another Vs The Bank of Madras
Madras High Court · (1893) 3 MLJ 197
High Courts19 Jan 1893
Sri Rajah Narayya Appa Row Bahadur Zamindar Garu, by his guardian P. Venkatappiah and the Collector of Godavari, Agent to the Court of Wards. Vs Sri Rajah Venkatadri Appa Row Bahadur Zamindar Garu and Others
Madras High Court · (1893) 3 MLJ 80
High Courts19 Jan 1893
Papamma and N. Appa Rau Vs V. Appa Rau and Others
Madras High Court · (1893) ILR (Mad) 384
High Courts16 Jan 1893
Pranambal Achee Vs Palaniappa Mudaliar and Another
Madras High Court · (1893) 3 MLJ 222
High Courts11 Jan 1893
Sarangapani Aiyangar and Others Vs The Secretary of State for India in Council
Madras High Court · (1893) 3 MLJ 47
High Courts11 Jan 1893
Uppi Haji Vs Mammavan
Madras High Court · (1893) ILR (Mad) 366
Limitation Act, 1963 — Section 19
High Courts11 Jan 1893
Kottal Uppi Haji Vs Vayoth Randupurayil Mammavan
Madras High Court · (1893) 3 MLJ 191
Limitation Act, 1963 — Section 19
High Courts11 Jan 1893
Sarangapani and Others Vs The Secretary of State for India in Council
Madras High Court · (1893) ILR (Mad) 479
High Courts10 Jan 1893
Unde Rajaha Raja the Honorable Sir Raja Velugoti Srirajagopalakristna Yachendra Bahadur Vs Isanaka Yerrareddi
Madras High Court · (1893) 3 MLJ 131
High Courts09 Jan 1893
Emani Subbiah, alias, Suryanarayana, minor by his mother, Kallery Bapusomadevamma. Vs Emani Jogayya
Madras High Court · (1893) 3 MLJ 46