COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,200 of 5,224
High Courts05 Dec 1892
Queen-Empress Vs Viraperumal
Madras High Court · (1893) ILR (Mad) 105
Oaths Act, 1873 — Section 13, 6
High Courts01 Dec 1892
Khadir Moideen Routher Vs Rama Naickan and Another
Madras High Court · (1894) ILR (Mad) 12 : (1893) 3 MLJ 176
Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Section 22
High Courts30 Nov 1892
Vatta Thevan Vs Vandal Alagappudayan and Others
Madras High Court · (1893) 3 MLJ 44
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts25 Nov 1892
Venkatarayer Vs Jambu Aiyar
Madras High Court · (1894) ILR (Mad) 377 : (1893) 3 MLJ 97
High Courts18 Nov 1892
M. Sangili Pandaram and Others Vs Mookan alias Muthirala Pandaram
Madras High Court · (1893) 3 MLJ 137
High Courts11 Nov 1892
Nilakanta Shanbhog Vs Imam Sahib and Another
Madras High Court · (1893) 3 MLJ 134
Limitation Act, 1963 — Article 120, 62
High Courts10 Nov 1892
Nanu Vs Raman and Others
Madras High Court · (1893) ILR (Mad) 335
Transfer of Property Act, 1882 — Section 2(c)
High Courts10 Nov 1892
Pandarathil Chithomah's son Nanu Nair Vs Pulikiye Moorkattil Karnavan and Manager Kunhi Amah's son Raman Menon and Others
Madras High Court · (1893) 3 MLJ 141
Transfer of Property Act, 1882 — Section 2(c)
High Courts10 Nov 1892
Valaravutu Ramaswami Vs Valaravutu Venkatesam and Others
Madras High Court · (1893) 3 MLJ 107