High Courts10 Nov 1892
Peria Ammani Vs Krishnasami Adinadhha Vs Krishnasami and Others
Madras High Court · (1893) ILR (Mad) 182
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,201 of 5,224
High Courts10 Nov 1892
Peria Ammani Ammal and Adinadha Nainar. Vs Krishnaswami Mudali alias Adiappa Mudali and Others
Madras High Court · (1893) 3 MLJ 109
High Courts07 Nov 1892
Mr. Agling, President of the Taluq Board, Sivagunga and Ramasami Aiyar, Union Chairman of Karakudi Vs Narayana Chetti
Madras High Court · (1893) 3 MLJ 12
High Courts07 Nov 1892
President of the Taluk Broad and Another Vs Narayanan
Madras High Court · (1893) ILR (Mad) 317
Madras Local Boards Act, 1884 — Section 156
High Courts02 Nov 1892
Vythilinga and Another Vs Venkatachala and Others
Madras High Court · (1893) ILR (Mad) 194
Evidence Act, 1872 — Section 13
High Courts26 Oct 1892
Narasinga Rau Vs Venkatanarayana and Others
Madras High Court · (1893) ILR (Mad) 481
High Courts25 Oct 1892
Venkata Vs Parthasaradhi
Madras High Court · (1893) ILR (Mad) 220
Limitation Act, 1963 — Section 19
High Courts25 Oct 1892
Gopala Aiyangar Vs Savuri Aiyangar and Others
Madras High Court · (1892) 2 MLJ 261
High Courts25 Oct 1892
Mutharaju Venkata Row Vs Kunnathoor Parthasaradhi Aiyangar
Madras High Court · (1893) 3 MLJ 35
Limitation Act, 1963 — Section 19
High Courts18 Oct 1892
Sultan Bibi Vs Telukula Magata Savu and Others
Madras High Court · (1893) 3 MLJ 9
High Courts14 Oct 1892
In Re: Ponnammal
Madras High Court · (1893) ILR (Mad) 234
Court Fees Act, 1870 — Section 20(II)
High Courts07 Oct 1892
Natasayyan and Another Vs Ponnusami
Madras High Court · (1893) ILR (Mad) 99
Limitation Act, 1963 — Article 120
High Courts05 Oct 1892
Konna Panikar Vs Karunakara and Others
Madras High Court · (1893) ILR (Mad) 328
Transfer of Property Act, 1882 — Section 60
High Courts04 Oct 1892
Balakrishna Vs The Secretary of State for India
Madras High Court · (1893) ILR (Mad) 294
High Courts04 Oct 1892
Sundaramaiyan Vs Seethammal and Another
Madras High Court · (1893) 3 MLJ 144
Limitation Act, 1963 — Section 28
High Courts04 Oct 1892
Balakrishna Aiyar Vs The Secretary of State for India in Council
Madras High Court · (1893) 3 MLJ 98