High Courts04 Oct 1892
Sundaram Vs Sithammal and Another
Madras High Court · (1893) ILR (Mad) 311
Limitation Act, 1963 — Article 144
COURT ARCHIVE
Madras High Court judgments
1,04,465 judgments · page 5,202 of 5,224
High Courts03 Oct 1892
Channamma and Another Vs Ayyanna and Another
Madras High Court · (1893) ILR (Mad) 283
High Courts29 Sept 1892
Vasudeva Vs Madhava and Others
Madras High Court · (1893) ILR (Mad) 326
Court Fees Act, 1870 — Section 7(9)
High Courts29 Sept 1892
Simanapalli Krishnamma Vs Rongali Suranna and Others
Madras High Court · (1893) 3 MLJ 54
Registration Act, 1877 — Section 50
High Courts26 Sept 1892
Kerala Varmah Valia Rajah Avargal of Cherakkal Kovilagam and Others Vs Ondan Ramunni and Others
Madras High Court · (1910) ILR (Mad) 218 : 7 Ind. Cas. 696
High Courts26 Sept 1892
Kerala Varmah Valia Rajah Avergal of Cherakkal Kovilagam and Others Vs Ondan Ramunni, Karnavan and Manager of his tarwad affairs and Others
Madras High Court · (1893) 3 MLJ 51
High Courts22 Sept 1892
Venkatavaraga Vs The District Board of Tanjore in charge of the Nadar Chattram
Madras High Court · (1893) ILR (Mad) 305
Limitation Act, 1963 — Section 22
High Courts19 Sept 1892
Srimana Vikraman and Another Vs Rayan and Others
Madras High Court · (1893) ILR (Mad) 293
High Courts16 Sept 1892
Subbaraya Vs Vythilinga and Another
Madras High Court · (1893) ILR (Mad) 85
English Bankruptcy Act, 1883 — Section 23(2)
High Courts16 Sept 1892
N. Subbaraya Pillai Vs Coo. Vythilinga Padayachi and Another
Madras High Court · (1893) 3 MLJ 30
English Bankruptcy Act, 1883 — Section 23(2)
High Courts15 Sept 1892
Ayyanna and Another Vs Nagabhooshanam
Madras High Court · (1893) ILR (Mad) 285
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts14 Sept 1892
Sobhanadri Appa Rau Vs Gopalkristnamma and Others
Madras High Court · (1893) ILR (Mad) 34
High Courts08 Sept 1892
Ramakrishna Vs Unni Check
Madras High Court · (1893) ILR (Mad) 280
Easements Act, 1882 — Section 52
High Courts08 Sept 1892
Chandayil Madathil Ramakrishna Patter. Vs Thandupurakal Unni Check
Madras High Court · (1893) 3 MLJ 27
Easements Act, 1882 — Section 52
High Courts07 Sept 1892
Tirugnana Sambandha Pandara Sannadhi and Others Vs Nallatambi and Others
Madras High Court · (1893) ILR (Mad) 486
High Courts07 Sept 1892
Tirugnana Sambanda Pandara Sannadi Avergal and Others Vs Nallathambi Pillai and Others
Madras High Court · (1892) 2 MLJ 272
Transfer of Property Act, 1882 — Section 60, 62