High Courts21 Feb 1902
Venkatasubramany Iyer Vs Koran Kunnan Ammad and Others
Madras High Court · (1903) ILR (Mad) 19 : (1902) 12 MLJ 113
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,137 of 5,226
High Courts20 Feb 1902
Meiyyalu Nadan Vs Anjalay and Another
Madras High Court · (1902) ILR (Mad) 672
High Courts20 Feb 1902
Sreepada Brahmayya Pantulu Vs Parasuramayya
Madras High Court · (1902) 12 MLJ 348
High Courts19 Feb 1902
Pottivadu and Another Vs Veerayya
Madras High Court · (1902) 12 MLJ 447
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 447
High Courts14 Feb 1902
Vedapuratti and Others Vs Vallabha Valiya Raja and Others
Madras High Court · (1902) ILR (Mad) 300
Transfer of Property Act, 1882 — Section 93
High Courts14 Feb 1902
Seshamma Shettati and Others Vs Chickaya Hegade and Others
Madras High Court · (1902) ILR (Mad) 507 : (1902) 12 MLJ 119
Limitation Act, 1963 — Article 144
High Courts14 Feb 1902
In Re: Lakshiminarayana Ammal
Madras High Court · (1902) ILR (Mad) 515
English Finance Act, 1894 — Section 9(1)
High Courts13 Feb 1902
Puthia Valappil Barga alias Kunhunha Umma Vs Veloth Assenar and Others
Madras High Court · (1902) ILR (Mad) 733
High Courts13 Feb 1902
Kunhunha Umma Vs Valoth Assenar and Others
Madras High Court · (1902) 12 MLJ 405
High Courts13 Feb 1902
Ittappan Kuthiravattath Nair Vs Nanu Sastri and Others
Madras High Court · (1903) ILR (Mad) 37 : (1902) 12 MLJ 101
Limitation Act, 1908 — Section 19
High Courts11 Feb 1902
Venkata Subba Row Vs Purushottam and Others
Madras High Court · (1903) ILR (Mad) 133 : (1902) 12 MLJ 262
High Courts10 Feb 1902
Mallikarjunadu Setti and Narayanamurti Ayyar Vs Lingamurti Pantulu and Valliappa Chetti Karuppan Chetti and Others Vs Tandavaraya Desikar and Another
Madras High Court · (1902) ILR (Mad) 244
High Courts04 Feb 1902
Akkineri Seeeramulu and Others Vs Mullapudi Ramayya and Others
Madras High Court · (1902) ILR (Mad) 731
High Courts03 Feb 1902
Chaladom Tholan and Another Vs Kakkath Kunhambu
Madras High Court · (1902) ILR (Mad) 669
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts03 Feb 1902
Chalaban Tholan and Another Vs Kunhambu
Madras High Court · (1902) ILR (Mad) 669 : (1902) 12 MLJ 406
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts02 Feb 1902Dismissed
Sankararama Ayyar and Another Vs Subramania Ayyar and Others
Madras High Court · (1902) 02 MAD CK 0006
High Courts28 Jan 1902
C. Srinivasan Vs The King Emperor
Madras High Court · (1902) 12 MLJ 68
Penal Code, 1860 (IPC) — Section 511