High Courts24 Jul 1902
Muhammad Kani Rowthan Vs Visvanatha Aiyar and Others
Madras High Court · (1903) ILR (Mad) 337 : (1902) 12 MLJ 471
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,135 of 5,226
High Courts23 Jul 1902
Ramamurthi Aiyar and Another Vs Subramania Aiyar and Others
Madras High Court · (1902) 12 MLJ 385
High Courts23 Jul 1902
Narasinga Row Vs Muthaya Pillai
Madras High Court · (1903) ILR (Mad) 362 : (1902) 12 MLJ 389
High Courts09 Jul 1902
Subramanian Chettiar Vs Arunachalam Chettiar
Madras High Court · (1902) ILR (Mad) 608 : (1902) ILR (Mad) 603
Evidence Act, 1872 — Section 92
High Courts18 Jun 1902
Venkayyamma Garu Vs Venkataramanayyamma Bahadur Garu Venkataramanayyamma Bahadur Garu Vs Venkayyamma Garu
Madras High Court · (1902) ILR (Mad) 678
High Courts30 Apr 1902
Abboo Chetty and Another Vs Kuppusami Chetty
Madras High Court · (1902) 12 MLJ 392
Criminal Procedure Code, 1898 (CrPC) — Section 195(3)
High Courts25 Apr 1902
Subba Naidu and Another Vs Badsha Sahib and Others
Madras High Court · (1903) ILR (Mad) 168 : (1903) 13 MLJ 13
High Courts25 Apr 1902
Sugappa, minor, by his next friend and Guardian Chengalappa Vs Govindappa and Others
Madras High Court · (1902) 12 MLJ 351
Civil Procedure Code, 1908 (CPC) — Section 140Stamp Act, 1899 — Section 35
High Courts25 Apr 1902
The Secretary of State for India in Council Vs Kasturi Reddi
Madras High Court · (1903) ILR (Mad) 268 : (1902) 12 MLJ 453
Registration Act, 1908 — Section 17(j), 90(d)
High Courts24 Apr 1902
Kadir Mohideen Marakkayar Vs Muthukrishna Aiyar and Another
Madras High Court · (1903) ILR (Mad) 230 : (1902) 12 MLJ 368
High Courts23 Apr 1902
Chakrapani Aiyangar Vs The King Emperor
Madras High Court · (1902) 12 MLJ 408
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts22 Apr 1902
Jayanti Subbiah Vs Mangamma
Madras High Court · (1904) ILR (Mad) 45 : (1902) 12 MLJ 270
High Courts18 Apr 1902
Venkata Narasimha Naidu and Another Vs Bhashyakarlu Naidu and Another
Madras High Court · (1902) ILR (Mad) 367
High Courts17 Apr 1902
Mallikarjanudu Setti Vs Lingamurti Pantulu
Madras High Court · (1903) ILR (Mad) 332 : (1902) 12 MLJ 279
High Courts17 Apr 1902
Madhavaya Vs Kerala Varma Arasu and Others
Madras High Court · (1903) 13 MLJ 68
Civil Procedure Code, 1908 (CPC) — Section 13(V)
High Courts16 Apr 1902
Meenatchee Achi Vs Ananthanarayana Aiyar and Another
Madras High Court · (1903) ILR (Mad) 224 : (1902) 12 MLJ 380
High Courts15 Apr 1902
The Aryan Bank of Vizagapatam (unlimited) Vs Venkata Narasayyamma
Madras High Court · (1903) ILR (Mad) 237 : (1903) 13 MLJ 212
Transfer of Property Act, 1882 — Section 88
High Courts03 Apr 1902
Narayana Iyengar Vs R.G. Orr and Another
Madras High Court · (1903) ILR (Mad) 252 : (1902) 12 MLJ 449
High Courts03 Apr 1902
Ramaswamy Bhagavathar Vs Sundararaja Chetti and Another
Madras High Court · (1903) ILR (Mad) 239 : (1902) 12 MLJ 267
Negotiable Instruments Act, 1881 (NI) — Section 98(c)