High Courts26 Mar 1902
Periasami and Others Vs Krishnaiyan and Others
Madras High Court · (1902) 12 MLJ 166
Civil Procedure Code, 1882 — Section 231Limitation Act, 1963 — Section 8
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,136 of 5,226
High Courts26 Mar 1902
Sreeramulu Vs Kristamma and Others
Madras High Court · (1903) ILR (Mad) 143 : (1902) 12 MLJ 197
Limitation Act, 1877 — Section 3
High Courts11 Mar 1902
Kuttan Nayar Vs Krishnan Mussad and Others
Madras High Court · (1902) 12 MLJ 390
High Courts07 Mar 1902
Ramaraju Vs Ramalingam and Others
Madras High Court · (1903) ILR (Mad) 74 : (1902) 12 MLJ 400
High Courts06 Mar 1902
Venkata Papayya Row Vs The Secretary of State for India in Council
Madras High Court · (1903) ILR (Mad) 51 : (1902) 12 MLJ 432
Easements Act, 1882 — Section 13(b)
High Courts03 Mar 1902
Balakrishtnamma Subudhi Vs Vinayaka Rama Singi and Others
Madras High Court · (1903) ILR (Mad) 72 : (1902) 12 MLJ 410
Registration Act, 1877 — Section 50
High Courts27 Feb 1902
Ramanathan Chettiar Vs Subramania Sastrial and Others
Madras High Court · (1903) ILR (Mad) 179 : (1902) 12 MLJ 276
High Courts25 Feb 1902
Ramasami Chettiar Vs R.G. Orr and Others
Madras High Court · (1903) ILR (Mad) 176 : (1902) 12 MLJ 264
Provincial Small Cause Courts Act, 1887 — Section 16
High Courts24 Feb 1902
Beauchamp Vs Sir George Moore
Madras High Court · (1902) 12 MLJ 413
Criminal Procedure Code, 1898 (CrPC) — Section 198
High Courts24 Feb 1902
Sriramamoorthy Chetty and Others Vs Pandara Goundan and Others
Madras High Court · (1902) 12 MLJ 117
High Courts23 Feb 1902Dismissed
Subrahmania Ayyar Vs Poovan and Others
Madras High Court · (1902) 02 MAD CK 0027
Limitation Act, 1963 — Article 111, 28
High Courts21 Feb 1902
Gangi and Another Vs Ramaswami
Madras High Court · (1902) 12 MLJ 103
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts21 Feb 1902
Dampanaboyina Gangi and Another Vs Addala Ramaswami
Madras High Court · (1903) ILR (Mad) 736 : (1902) ILR (Mad) 736
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts21 Feb 1902
Purushottama Patnaik Vs Choitana Naiko and Others
Madras High Court · (1902) 12 MLJ 188
High Courts21 Feb 1902
Ramakishore Dosjee Vs The Coimbatore Spinning and Weaving Co., Limited
Madras High Court · (1903) ILR (Mad) 79 : (1902) 12 MLJ 439
Evidence Act, 1872 — Section 115