High Courts28 Jan 1902
King-Emperor Vs C. Srinivasan
Madras High Court · (1902) ILR (Mad) 726
Penal Code, 1860 (IPC) — Section 511
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,138 of 5,226
High Courts23 Jan 1902
Alagappa Chetti Vs Sarathambal, by mother and guardian Krishnammal and Others
Madras High Court · (1902) 12 MLJ 438
High Courts23 Jan 1902
Alagappa Chetti Vs Sabathambal and Others
Madras High Court · (1902) ILR (Mad) 724
High Courts21 Jan 1902
Ambalathilakath Moidin Kutti Vs Ambalathilakath Kunhi Kutti Ali
Madras High Court · (1902) ILR (Mad) 721
High Courts20 Jan 1902
Narayana Ayyar Vs Venkataramana Ayyar and Others
Madras High Court · (1902) ILR (Mad) 220
Transfer of Property Act, 1882 — Section 88
High Courts15 Jan 1902
Rajamannar and Another Vs Venkatakrishnayya and Another Venkatakrishnayya Vs Rajamannar and Others
Madras High Court · (1902) ILR (Mad) 361
Limitation Act, 1963 — Article 123
High Courts15 Jan 1902
Rajamannar and Another Vs Venkatakristnayya and Another Venkatakristnayya and Another Vs Rajamannar and Another
Madras High Court · (1902) ILR (Mad) 361 : (1902) 12 MLJ 183
Probate and Administration Act, 1881 — Section 112
High Courts10 Jan 1902
Savarimuthu Pillai Vs Alagiam Pillai and Others
Madras High Court · (1902) 12 MLJ 88
Registration Act, 1877 — Section 77
High Courts09 Jan 1902
Bell Vs The Municipal Commissioners for the City of Madras
Madras High Court · (1902) ILR (Mad) 457
Madras City Municipal Corporation Act, 1884 — Section 841
High Courts03 Jan 1902
Chehnautha Attekunnath Lakshmi Amma and Others Vs Palakuzhu Thuppan Nambudri and Another
Madras High Court · (1902) ILR (Mad) 662
High Courts03 Jan 1902
Valambal Ammal Vs Vythilinga Mudaliar
Madras High Court · (1902) ILR (Mad) 380
High Courts18 Dec 1901
Ameer Ammal Vs Sankaranarayanan Chetty
Madras High Court · (1902) ILR (Mad) 658
High Courts18 Dec 1901
Sangilia Pillai Vs The District Magistrate of Trichinopoly
Madras High Court · (1902) ILR (Mad) 659
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b), 195(7)
High Courts17 Dec 1901
Narayana Chettiar Vs Chokkappa Mudaliar and Seven Ors.
Madras High Court · (1902) ILR (Mad) 655
Trusts Act, 1882 — Section 82
High Courts16 Dec 1901
Thirtha Swami Vs Thirtha Swami and Others
Madras High Court · (1902) 12 MLJ 34
High Courts16 Dec 1901
Vidhyapurana Thirthaswami Vs Vidyanidhi Thirthaswami Vidyanidhi Thirthaswami, A Lunatic Represented by his Guardian ad Litem Keshavacharya and Others
Madras High Court · (1902) ILR (Mad) 654
High Courts13 Dec 1901
Sundaram Aiyar Vs The Madura Municipal Council
Madras High Court · (1902) 12 MLJ 37
Public Health Act, 1875 — Section 149