High Courts13 Dec 1901
S. Sundaram Ayyar Vs The Municipal Council of Madura and the Secretary of State for India in Council
Madras High Court · (1902) ILR (Mad) 635
Public Health Act — Section 149
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,139 of 5,226
High Courts12 Dec 1901
Venkateswarulu Vs Brahmaravutu Raja Kristnaji and Others
Madras High Court · (1902) ILR (Mad) 634
Succession Certificate Act, 1889 — Section 10
High Courts10 Dec 1901
Akkanna and Another Vs Venkayya and Others
Madras High Court · (1902) ILR (Mad) 351
High Courts06 Dec 1901
Alayakkammal Vs Arunachala Chetty and Another
Madras High Court · (1902) 12 MLJ 97
High Courts04 Dec 1901
Seetamraju Kondalrow Vs The Collector of Godavari on Behalf of the Secretary of State for India
Madras High Court · (1902) ILR (Mad) 632
Railways Act, 1989 — Section 7
High Courts03 Dec 1901
Pamu Sanyasi and Another Vs Zamindar of Jayapur
Madras High Court · (1902) ILR (Mad) 540
High Courts03 Dec 1901
Karuppanan Servai and Others Vs Srinivasan Chetti and Others
Madras High Court · (1902) ILR (Mad) 215
High Courts03 Dec 1901
Arogya Udayan Vs Appachi Rowthan and Others
Madras High Court · (1902) ILR (Mad) 543
High Courts03 Dec 1901
Arogya Udayan Vs Appachi Rowthen and Others
Madras High Court · (1902) 12 MLJ 35
High Courts03 Dec 1901
Krishnama Chariar Vs Appasami Mudaliar and Another
Madras High Court · (1902) ILR (Mad) 545
High Courts03 Dec 1901
Krishnama Chariar Vs Appasami Moodaliar and Another
Madras High Court · (1902) 12 MLJ 280
High Courts03 Dec 1901
Appa Rao and Another Vs Krishna Ayyangar and Another
Madras High Court · (1902) ILR (Mad) 537
High Courts03 Dec 1901
Dargavarapu Sarbapu Vs Rampratapu and Others
Madras High Court · (1902) ILR (Mad) 580
High Courts29 Nov 1901
Valambal and Another Vs Logambal Ammal and Another
Madras High Court · (1902) 12 MLJ 94
High Courts28 Nov 1901
The Zamindar of Vizianagram Vs Behara Suryanarayana Patrulu
Madras High Court · (1902) ILR (Mad) 587
Transfer of Property Act, 1882 — Section 108, 111
High Courts26 Nov 1901
Krishna Ayyar Vs Muthusami Ayyar
Madras High Court · (1902) ILR (Mad) 506
Transfer of Property Act, 1882 — Section 89
High Courts26 Nov 1901
Krishna Aiyar Vs Muthusami Aiyar
Madras High Court · (1902) 12 MLJ 62
Transfer of Property Act, 1882 — Section 89
High Courts25 Nov 1901
Sambasiva Ayyar Vs Vydinadasami and Others
Madras High Court · (1902) ILR (Mad) 535