High Courts26 Jan 1905
Malla Reddi and Others Vs Aswaratha Reddi and Others
Madras High Court · (1905) 15 MLJ 494
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,119 of 5,226
High Courts23 Jan 1905
Vanamamalai Bhashyakar Vs Krishnaswami Thathachariar and Others Krishnaswami Thathachariar and Others Vs Narasimha Thathachariar and Others
Madras High Court · (1906) 16 MLJ 150
High Courts18 Jan 1905
Syed Abdul Rahiman Sahib Vs Govinda Padayachi and Others
Madras High Court · (1905) 15 MLJ 406
High Courts17 Jan 1905
Narayanasami Naick, minor, by Next Friend Thatha Naick Vs Mangammal and Others
Madras High Court · (1905) ILR (Mad) 315 : (1905) 15 MLJ 143
High Courts06 Jan 1905
Govindammal Vs Gopalachariar, minor, by next friend Vedantachariar and Another
Madras High Court · (1906) 16 MLJ 524
Transfer of Property Act, 1882 — Section 54
High Courts20 Dec 1904
Narayana Patter Vs Gopalakrishna Patter and Another
Madras High Court · (1905) ILR (Mad) 355 : (1905) 15 MLJ 247
High Courts19 Dec 1904
Palaniandy Chetty Vs Veramalai Asari and Others
Madras High Court · (1905) 15 MLJ 486
High Courts07 Dec 1904
Rajaruthna Naidu Vs Narasimhachariar
Madras High Court · (1905) ILR (Mad) 301 : (1906) 16 MLJ 143
High Courts01 Dec 1904
Vegi Ramasami Vs Penimatsa Anandrazu Garu
Madras High Court · (1906) 16 MLJ 57
High Courts28 Nov 1904
Kulaikada Pillai and Another Vs Viswanatha Pillai and Another
Madras High Court · (1905) 15 MLJ 212
High Courts16 Nov 1904
Singarappa and Others Vs Sanjivappa
Madras High Court · (1905) ILR (Mad) 349 : (1905) 15 MLJ 228
Specific Relief Act, 1877 — Section 39
High Courts14 Nov 1904
In Re: Kora Rangan and Others
Madras High Court · 17 Ind. Cas. 413 : (1912) 23 MLJ 535
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts14 Nov 1904
In Re: K. Rangan and Others
Madras High Court · (1913) ILR (Mad) 96
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts11 Nov 1904
M.S. Gopalasami Chettiar Vs Robert Fischer
Madras High Court · (1905) ILR (Mad) 328 : (1905) 15 MLJ 14
High Courts01 Nov 1904
Venkatarama Iyer and Others Vs Duraisami Iyer
Madras High Court · (1905) 15 MLJ 377
High Courts26 Oct 1904
The Chennai Purasai Hindu Jananukula Saswatha Nidhi 1st Branch Limited and Others Vs Soobramanya Mudali
Madras High Court · (1905) 15 MLJ 230
Companies Act, 1956 — Section 177
High Courts13 Oct 1904
Somasundara Mudali, by his guardian Vythilinga Mudaliar Vs Kulandaivelu Pillai
Madras High Court · (1905) ILR (Mad) 457 : (1904) 14 MLJ 404
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts13 Oct 1904
Kenath Puthen Vittil Tavazhi Karnavan and Manager Shuppu Menon Vs Narayanan (family manager) and Others
Madras High Court · (1905) ILR (Mad) 182 : (1904) 14 MLJ 415