COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,118 of 5,226
Raghava Chariar (dead) and Others Vs Seshadri Iyengar and Others
Madras High Court · (1905) 15 MLJ 374
Ambalavana Pandara Sannadhy Vs The Secretary of State for India in Council
Madras High Court · (1905) ILR (Mad) 539 : (1905) 15 MLJ 251
Pullanapally Sankaran Nambudri Vs Musalyam Vittil Thala Kat Mahamed (deceased) and Others
Madras High Court · (1905) ILR (Mad) 505 : (1905) 15 MLJ 416
Yethirajulu Naidu Vs Mukunthu Naidu and Others
Madras High Court · (1905) ILR (Mad) 363 : (1905) 15 MLJ 299
Swaminatha Aiyar and Another Vs Vaithianatha Sastrial
Madras High Court · (1905) ILR (Mad) 466 : (1905) 15 MLJ 116
Kristnamrazu Vs Marrazu
Madras High Court · (1905) ILR (Mad) 495 : (1905) 15 MLJ 255
Gopu Kolandavelu Chetty Vs T. Sami Royar
Madras High Court · (1905) 15 MLJ 466
Vaidhinathasamy Iyer Vs Somasundram Pillai
Madras High Court · (1905) ILR (Mad) 473 : (1905) 15 MLJ 126
The Manager of the Court of Wards Vs Ramasami Reddi
Madras High Court · (1905) ILR (Mad) 437 : (1905) 15 MLJ 236
Arumugam Chetti and Others Vs Venkateswara Ettappa Maharajah Ayyan Avergal
Madras High Court · (1905) ILR (Mad) 444 : (1905) 15 MLJ 292
The Secretary of State for India in Council Vs Manjeshwar Krishnayya and Kinhanna Shetty, Kariasta to the Rajah of Vittal Panduranga Pai and Others and Kuchur Subba Row Vs The Secretary of State for India in Council
Madras High Court · (1905) 15 MLJ 147
Lakchmana Sasomallo and Others Vs Sasomulyani and Others
Madras High Court · (1905) ILR (Mad) 425 : (1905) 15 MLJ 245
R.G. Orr and Others Vs Nagappa Chetti and Others
Madras High Court · (1906) 16 MLJ 30
Vibudha Priya Thirtha Swami Vs Yusuf Sahib
Madras High Court · (1905) 15 MLJ 202
Jagadisa Aiyar Vs Kuppusamy
Madras High Court · (1905) 15 MLJ 142
Prayag Doss Ji Varu, Mahant Vs Srirangacharluvaru and Another
Madras High Court · (1905) ILR (Mad) 319 : (1905) 15 MLJ 133
Alayakammah Vs Subbaraya Goundar and Others
Madras High Court · (1905) ILR (Mad) 493 : (1905) 15 MLJ 219
Vencata Rao and Others Vs Venkatachalam Chetty
Madras High Court · (1905) 15 MLJ 109