High Courts29 Aug 1905
Jalasutram Lakshminarayan and Others Vs Bommadevara Venkata Narasimha Naidu
Madras High Court · (1906) ILR (Mad) 42
Limitation Act, 1963 — Article 131
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,116 of 5,226
High Courts29 Aug 1905
Krishna Ayyangar and Others Vs Venkatarama Ayyangar and Another
Madras High Court · (1906) ILR (Mad) 115
High Courts29 Aug 1905
Manian Patter and Others Vs The Madras Railway Co.
Madras High Court · (1906) ILR (Mad) 118 : (1906) 16 MLJ 37
Contract Act, 1872 — Section 76
High Courts29 Aug 1905
Nanuvien and Another Vs Muthusamy Dikshadar and Others
Madras High Court · (1906) ILR (Mad) 421 : (1905) 15 MLJ 445
Transfer of Property Act, 1882 — Section 99
High Courts29 Aug 1905
Jalasutram Lakshminarayana and Others Vs Zemindar ofVallur
Madras High Court · (1906) ILR (Mad) 42 : (1906) 16 MLJ 35
High Courts29 Aug 1905
Nannuvien and Another Vs Muthusami Dikshadar and Others
Madras High Court · (1906) ILR (Mad) 421
Transfer of Property Act, 1882 — Section 99
High Courts25 Aug 1905
Chinnasami Mudaliar and Another Vs Ambalavana Wudaliar
Madras High Court · (1906) ILR (Mad) 48
High Courts23 Aug 1905
Thammanna alias Lingai Goundan and Others Vs King-Emperor
Madras High Court · (1905) 15 MLJ 373
Criminal Procedure Code, 1898 (CrPC) — Section 436
High Courts21 Aug 1905
Shiva Rao Vs Nagappa and Others
Madras High Court · (1906) ILR (Mad) 117
Land Acquisition Act, 1894 — Section 54
High Courts21 Aug 1905
Manickam Pillai Vs Ramalinga Pillai and Others
Madras High Court · (1906) ILR (Mad) 120
Transfer of Property Act, 1882 — Section 6
High Courts16 Aug 1905
Rajamma Vs Ramakrishnayya and Another
Madras High Court · (1906) ILR (Mad) 121
High Courts16 Aug 1905
Kannambath Imbichi Nair and Another Vs Manathanath Ramar Nair and Another
Madras High Court · (1906) ILR (Mad) 122
Penal Code, 1860 (IPC) — Section 463, 493
High Courts16 Aug 1905
P.V. Muthar Sahib Maraikayar Vs P.M.K. Kadir Sahib Maraikayar and Others
Madras High Court · (1905) ILR (Mad) 544 : (1905) 15 MLJ 384
High Courts11 Aug 1905
Muthoo Raman Chetty Vs Krishna Pillai and Another
Madras High Court · (1906) ILR (Mad) 72 : (1905) 15 MLJ 478
Trusts Act, 1882 — Section 84
High Courts11 Aug 1905
Ammacannu Ammal Vs Ranganatha Chetty and Others
Madras High Court · (1905) 15 MLJ 392
High Courts03 Aug 1905
Muthuvaiyan Vs Sinna Samavaiyan and Others
Madras High Court · (1905) ILR (Mad) 526 : (1905) 15 MLJ 419
Madras Revenue Recovery Act, 1864 — Section 89
High Courts03 Aug 1905
Arunachellam Chettiar and Another Vs Kadir Rowthen
Madras High Court · (1906) ILR (Mad) 556
High Courts01 Aug 1905
Ratnachalam Ayyar Vs Venkatrama Ayyar and Others
Madras High Court · (1906) ILR (Mad) 46
High Courts01 Aug 1905
Meyappa Chetty and Another Vs Perianan Chetti and Others
Madras High Court · (1906) ILR (Mad) 50 : (1906) 16 MLJ 39
Civil Procedure Code, 1908 (CPC) — Section 28