High Courts27 Jul 1905
Raja Simhadri Appa Rao Vs Prattipati Ramayya and Others
Madras High Court · (1906) ILR (Mad) 29
Transfer of Property Act, 1882 — Section 109, 37
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,117 of 5,226
High Courts27 Jul 1905
Ramakrishna Raju and Others Vs Katta Venkataswamy and Others
Madras High Court · (1906) ILR (Mad) 87 : (1905) ILR (Mad) 87
High Courts27 Jul 1905
Vijayasamy Thevar Vs Sasivarna Thevar and Others
Madras High Court · (1906) ILR (Mad) 560
High Courts27 Jul 1905
Venkatachella Chetty, Minor by his Next Friend Murugappa Chetty Vs Srinivasa Vardachariar
Madras High Court · (1906) ILR (Mad) 555 : (1905) 15 MLJ 442
High Courts26 Jul 1905
Muthusami Pillai Vs Arunachellam Chettiar and Another
Madras High Court · (1906) ILR (Mad) 79
High Courts26 Jul 1905
Muthusami Pillai Vs Arunachallam Chettiar and Another
Madras High Court · (1905) 15 MLJ 361
High Courts25 Jul 1905
Elumalai Chettiar Vs Natesa Mudaliar and Another
Madras High Court · (1906) ILR (Mad) 81
High Courts24 Jul 1905
Manjappa Roi Vs Krishnayya
Madras High Court · (1906) ILR (Mad) 113
Transfer of Property Act, 1882 — Section 43
High Courts19 Jul 1905
Suppa Tevan and Others Vs Emperor
Madras High Court · (1906) ILR (Mad) 89 : (1905) ILR (Mad) 89
Criminal Procedure Code, 1898 (CrPC) — Section 164Oaths Act, 1873 — Section 4Penal Code, 1860 (IPC) — Section 193
High Courts18 Jul 1905
Arunachallam Chettiar Vs Chidambaram Chettiar
Madras High Court · (1906) ILR (Mad) 97 : (1905) 15 MLJ 394
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts28 Apr 1905
M. Nagu Chetty and Others Vs M. Bhaskara Sethupathi Avergal and Others
Madras High Court · 9 Ind. Cas. 41
High Courts27 Apr 1905
Nataraja Chetty represented by Panchanada Chetty Vs Kolandavelu Chetty and Another
Madras High Court · (1905) 15 MLJ 456
Specific Relief Act, 1877 — Section 42
High Courts20 Apr 1905
Narasimham Vs Mohamud Valizulla and Others
Madras High Court · (1905) 15 MLJ 404
High Courts19 Apr 1905
Harold Clive Johnson and Others and Porto Novo Cundasamy and Others Vs The Madras Railway Company
Madras High Court · (1905) ILR (Mad) 479 : (1905) 15 MLJ 363
Limitation Act, 1908 — Article 21
High Courts17 Apr 1905
Yarlagadda Veeraraghavyya, and Others Vs Gorantla Ramayya
Madras High Court · (1905) 15 MLJ 484
High Courts17 Apr 1905
Yarlagadda Veera Ragavayya and Others Vs Gorantla Ramayya
Madras High Court · (1906) ILR (Mad) 111
High Courts12 Apr 1905
Vaidinatha Thambiran and Others Vs Chandrasekara Dikshitar and Others
Madras High Court · (1905) 15 MLJ 469
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts30 Mar 1905
Muthukkannu (dead) and Others Vs Shanmugavelu Pillai
Madras High Court · (1905) 15 MLJ 286