High Courts02 Oct 1905
Govindasami Naidu and Another Vs Alagirisami Naidu and Others
Madras High Court · (1906) ILR (Mad) 104
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,115 of 5,226
High Courts25 Sept 1905
Ismal Rowther and Others Vs Shunmugavelu Nadan
Madras High Court · (1906) ILR (Mad) 149
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 188
High Courts25 Sept 1905
Emperor Vs Chellan and Others
Madras High Court · (1906) ILR (Mad) 91 : (1905) ILR (Mad) 91
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts22 Sept 1905
Kakarla Abbayya Vs Raja Suraneni Venkata Papayya Rao Bahadur Zamindar Garu
Madras High Court · (1906) ILR (Mad) 24 : (1906) 16 MLJ 8
High Courts14 Sept 1905
Kameswaramma Vs Sitaramanuja Charlu and Another
Madras High Court · (1906) ILR (Mad) 177
Transfer of Property Act, 1882 — Section 40Trusts Act, 1882 — Section 91
High Courts13 Sept 1905
Arayalprath Kunhi Pocker and Others Vs Kanthilath Ahmad Kuti Haji and Others
Madras High Court · (1906) ILR (Mad) 62
High Courts12 Sept 1905
Kachayi Kuttiali Haji and Others Vs Udumpumthala Kunhi Putha and Others
Madras High Court · (1906) ILR (Mad) 58
High Courts12 Sept 1905
The Collector of Chingleput for the Secretary of State for India Vs Subraya Mudaliar
Madras High Court · (1906) ILR (Mad) 181
Madras Salt Act, 1889 — Section 16(a), 18, 27
High Courts12 Sept 1905
Chowakaran Makki and Others Vs Vayyaprath Kunhi Kutti All and Others
Madras High Court · (1906) ILR (Mad) 173
High Courts08 Sept 1905
Kannan Nambiar Vs Anantan Nambiar and Others
Madras High Court · (1906) ILR (Mad) 124
High Courts08 Sept 1905
Tadepalli Subba Rao Vs Nawab Sayed Mir Gulam Allikhan of Banganapalli
Madras High Court · (1906) ILR (Mad) 69
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts08 Sept 1905
Kannan Nambiyar Vs Anantan Nambiyar and Others
Madras High Court · (1905) 15 MLJ 491
High Courts08 Sept 1905
Srinivasa Raghava Ayyangar Vs Pichaikaran and Others
Madras High Court · (1906) ILR (Mad) 184
Provincial Small Cause Courts Act, 1887 — Article 31
High Courts08 Sept 1905
Rangacharul and Another Vs Emperor
Madras High Court · (1906) ILR (Mad) 236
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts08 Sept 1905
C. Srinivasa Row Sahib and Others Vs Yemunabhai Ammal and Others
Madras High Court · (1906) 16 MLJ 50
Transfer of Property Act, 1882 — Section 85
High Courts08 Sept 1905
Srinivasa Rao Saheb and Others Vs Yamunabhai Ammall and Others
Madras High Court · (1906) ILR (Mad) 84 : (1905) ILR (Mad) 94
Transfer of Property Act, 1882 — Section 85
High Courts06 Sept 1905
Chettiattil Muhamod Vs Kunhi Koru and Others Punnoli Madhaviamma and Another Vs Ambali Kunhi Koru and Others
Madras High Court · (1906) ILR (Mad) 175
High Courts06 Sept 1905
Sami Row Jagadab Vs Eliavatha Row Gayabavadu and Another
Madras High Court · (1906) 16 MLJ 357
High Courts06 Sept 1905
Kona Thimma Reddi Vs Bathini Chenna Reddi and Others
Madras High Court · (1906) 16 MLJ 18
High Courts04 Sept 1905
Balasundra Mudelly Vs Rajalingam Chettiar
Madras High Court · (1906) ILR (Mad) 172