High Courts07 Dec 1905
Somasundaram Chettiar Vs Narasimhachariar and Others
Madras High Court · (1906) 16 MLJ 103
Negotiable Instruments Act, 1881 (NI) — Section 118
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,113 of 5,226
High Courts07 Dec 1905
Somasundaram Chettiar Vs Narasimha Chariar and Others
Madras High Court · (1906) ILR (Mad) 212
Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts06 Dec 1905
Venkataramanaya Pantulu and Another Vs Venkataramana Doss Pantulu and Others
Madras High Court · (1906) ILR (Mad) 200
High Courts06 Dec 1905
Pullela Venkataramanayya Pantulu and Another Vs Batchu Venkatarama Dass Pantulu Garu and Others
Madras High Court · (1906) 16 MLJ 69
High Courts06 Dec 1905
Nambiamuttil Pokker Vs Kithakki Kunhipatumma and Others
Madras High Court · (1906) ILR (Mad) 296
High Courts05 Dec 1905
Koyyana Chittemma and Another Vs Doosy Gavaramma and Others
Madras High Court · (1906) ILR (Mad) 225
Civil Procedure Code, 1882 — Section 283
High Courts05 Dec 1905
Arunachellam Chetty Vs Ramanadhan Chetty by his next Friend Alamelu Achi
Madras High Court · (1906) ILR (Mad) 309
High Courts05 Dec 1905
Kayyana Chittemma and Another Vs Doosy Gavaramma and Others
Madras High Court · (1906) 16 MLJ 136
High Courts04 Dec 1905
Rengasawmy Naicken Vs Gangammal and Others
Madras High Court · (1906) ILR (Mad) 300
High Courts30 Nov 1905
Mylan Vs Annavi Madan and Another
Madras High Court · (1906) ILR (Mad) 234 : (1906) 16 MLJ 99
Limitation Act, 1908 — Section 20
High Courts30 Nov 1905
M.A.R.A.R. Saminathan Chettiar and Others Vs T.R. Swamiappa Naicker and Others
Madras High Court · (1906) ILR (Mad) 170 : (1906) 16 MLJ 133
High Courts24 Nov 1905
Tirumalapalli Sriramulu Vs Ryali Dalayya
Madras High Court · (1906) 16 MLJ 54
Contract Act, 1872 — Section 72
High Courts23 Nov 1905
Thiruvengadathiengar and Others Vs Vaidinatha Ayyar and Another
Madras High Court · (1906) ILR (Mad) 303
High Courts21 Nov 1905
Chinna Kaliappa Gounden and Another Vs Emperor
Madras High Court · (1906) 16 MLJ 79
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts21 Nov 1905
Emperor Vs Chinna Kaliappa Gounden and Another
Madras High Court · (1906) ILR (Mad) 126
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts21 Nov 1905
Mothiar Mira Taragan Vs Ahmatti Ahmed Pillai
Madras High Court · (1906) ILR (Mad) 232
Transfer of Property Act, 1882 — Section 83
High Courts21 Nov 1905
Krishna Ayyar and Others Vs Muthukumarsawmiya Pillai and Others
Madras High Court · (1906) ILR (Mad) 217
Transfer of Property Act, 1882 — Section 85
High Courts20 Nov 1905
Venkata Narasimha Appa Row Vs Rangayya Appa Row and Others Rangayya Appa Row Vs Venkatanarasimha Appa Row Bahadur and Others Sri Rajah Rangayya Appa Row Bahadur Zamindar Vs Parthasaradhi Appa Row and Others Parthasaradhi Appa Row Savai Aswa Row Bahadur Zamindar Vs Rangayya Appa Row Bahadur and Others
Madras High Court · (1906) ILR (Mad) 437 : (1906) 16 MLJ 178
High Courts13 Nov 1905
Doraraja Lakshmi Nachiar Vs Ramachandra Dorai alias Ponnusami Tevar through his next friend and guardian S. Rama Aiyar, Manager under the Court of Wards and Another
Madras High Court · (1906) 16 MLJ 5