High Courts19 Jan 1906
Adakkalam Chettiar Vs Ramalinga Chettiar and Others
Madras High Court · (1906) ILR (Mad) 320
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,112 of 5,226
High Courts19 Jan 1906
Venkataramiah Pantulu Vs Ramakrishna Pantulu
Madras High Court · (1906) ILR (Mad) 205
Limitation Act, 1963 — Section 19
High Courts18 Jan 1906
Sabapathy Mudaliar Vs Seetharamiah and Others
Madras High Court · (1906) ILR (Mad) 292
Copyright Act, 1847 — Section 14
High Courts11 Jan 1906
S. Srinivasamoorthy otherwise called Shamanna Vs N.T. Venkata Varada Aiyangar alias N.T. Shamanna and Another
Madras High Court · (1906) ILR (Mad) 239 : (1906) 16 MLJ 238
Common Law Procedure Act, 1852 — Section 18, 19
High Courts08 Jan 1906
Abraham Pillai Vs Donald Smith and Another
Madras High Court · (1906) ILR (Mad) 324
Civil Procedure Code, 1908 (CPC) — Section 73, 75
High Courts04 Jan 1906
Subbaroyadu Vs Gangayya
Madras High Court · (1906) ILR (Mad) 329
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts03 Jan 1906
Camani Vs The Administrator-General of Madras and Others
Madras High Court · (1906) ILR (Mad) 290
High Courts21 Dec 1905
Ramakrishna Ayyar and Another Vs Subrahmania Ayyar and Others
Madras High Court · (1906) ILR (Mad) 305
Limitation Act, 1963 — Article 111, 132Transfer of Property Act, 1882 — Section 55
High Courts19 Dec 1905
Chakka Subbiah Vs Maddali Lakshminarayana and Another
Madras High Court · (1906) ILR (Mad) 298
High Courts19 Dec 1905
In Re: Reference under Court Fees Act, 1870
Madras High Court · (1906) ILR (Mad) 367
Court Fees Act, 1870 — Section 7(e)IX
High Courts19 Dec 1905
Venkatachallam Chetty Vs Veerappa Pillai and Others
Madras High Court · (1906) ILR (Mad) 314
High Courts19 Dec 1905
In Re: Court Fees Act
Madras High Court · (1906) 16 MLJ 287
Court Fees Act, 1870 — Section 7(c)IX
High Courts15 Dec 1905
Th e Municipal Council of Cuddalore Vs Subrahmania Ayyar
Madras High Court · (1906) ILR (Mad) 326
High Courts15 Dec 1905
The Municipal Council Vs S. Subrahmanya Aiyar
Madras High Court · (1906) 16 MLJ 101
High Courts12 Dec 1905
Uthandi Mudali Vs Ragavachari and Others
Madras High Court · (1906) ILR (Mad) 307
High Courts12 Dec 1905
Uthandi Mudali Vs Raghavachari and Others
Madras High Court · (1906) 16 MLJ 106
High Courts11 Dec 1905
Chowaharen Keloth Makhi Keyi and Manager Vs Pudia Maligayammal Chowakaren Keloth Mammod
Madras High Court · (1906) 16 MLJ 275
High Courts11 Dec 1905
Emperor Vs Ramasawmy Raju
Madras High Court · (1906) ILR (Mad) 192
Madras District Police Act, 1959 — Section 44
High Courts08 Dec 1905
Mamidi Subbayya and Another Vs Mamidi Kondayya
Madras High Court · (1906) 16 MLJ 135
High Courts07 Dec 1905
Avanasi Gounden and Others Vs Nachammal
Madras High Court · (1906) ILR (Mad) 195 : (1906) 16 MLJ 41
Civil Procedure Code, 1908 (CPC) — Section 13