High Courts10 Nov 1905
Panchanada Velan Vs Vaithinatha Sastrial and Others
Madras High Court · (1906) ILR (Mad) 333 : (1906) 16 MLJ 63
Civil Procedure Code, 1908 (CPC) — Section 13
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,114 of 5,226
High Courts10 Nov 1905
Trikkaikkat Madathil Raman alias Mullapalli Thirumumpu by his Muktiar Raman alias Kallur Thirumumpu Vs Thiruthiyil Paramal Krishnan Nair and Others
Madras High Court · (1906) ILR (Mad) 153 : (1906) 16 MLJ 48
Civil Procedure Code, 1908 (CPC) — Section 13, 43
High Courts10 Nov 1905
Runga Ayyar Vs Emperor
Madras High Court · (1906) ILR (Mad) 331
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts09 Nov 1905
Kristnam Sooraya and Another Vs Pathma Bee and Another
Madras High Court · (1906) ILR (Mad) 151
High Courts02 Nov 1905
Krishnan by his next Friend Pathma Parvathi Ammal Vs Venkatapath Chett
Madras High Court · (1906) ILR (Mad) 318
High Courts02 Nov 1905
Chinnam Rajamannar and Another Vs Tadikonda Ramachendra Rao and Another
Madras High Court · (1906) ILR (Mad) 155
Probate and Administration Act, 1881 — Section 128, 130, 131Transfer of Property Act, 1882 — Section 135(b)
High Courts01 Nov 1905
Ganapathy Ayyar and Others Vs Chenga Reddi and Others
Madras High Court · (1906) ILR (Mad) 312
High Courts01 Nov 1905
Seetharama Aiyar, dead and Others, executors to the estaes of the deceased P. Subramania Aiyar Vs Chinna Chenga Reddy alias Chenga Reddy and Others
Madras High Court · (1906) 16 MLJ 33
High Courts30 Oct 1905
Chidambaram Chettiar and Others Vs Sri Rangachariar and Others
Madras High Court · (1906) ILR (Mad) 106
High Courts17 Oct 1905
Kader Batcha and Others Vs Kader Batcha Rowthan and Others
Madras High Court · (1906) ILR (Mad) 237
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts17 Oct 1905
Emperor Vs Karuppana Pillai and Another
Madras High Court · (1906) ILR (Mad) 188
Court Fees Act, 1870 — Section 31
High Courts17 Oct 1905
Thangammai Nachiar Vs Subbammal and Another
Madras High Court · (1906) 16 MLJ 20
High Courts16 Oct 1905
Abu Baker Vs The Municipality of Negapatam
Madras High Court · (1906) ILR (Mad) 185
High Courts13 Oct 1905
Bommali Musiligadu and Others Vs Madugula Nannigadu and Others
Madras High Court · (1905) 15 MLJ 492
High Courts10 Oct 1905
Murugappa Chetti Vs Nagappa Chetti and Another
Madras High Court · (1906) ILR (Mad) 161 : (1906) 16 MLJ 22
High Courts10 Oct 1905
Emperor Vs Palaniappavelan and Another
Madras High Court · (1906) ILR (Mad) 187
Criminal Procedure Code, 1898 (CrPC) — Section 422
High Courts09 Oct 1905
Muthian Chetty and Others Vs Chinnathambi Ambalagaran and Others
Madras High Court · (1906) 16 MLJ 6