High Courts29 Sept 1904
Mothu Rangaya Chetty Vs The Secretary of State for India in Council
Madras High Court · (1905) ILR (Mad) 213 : (1905) 15 MLJ 226
Post Office Act, 1898 — Section 34
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,120 of 5,226
High Courts28 Sept 1904
In Re: Subbaraya Vathyar
Madras High Court · (1905) 15 MLJ 489
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 Sept 1904
Ramaswamy Pantulu and Another Vs Narayanamoorthy Pantulu and Another
Madras High Court · (1904) 14 MLJ 480
High Courts23 Sept 1904
Muthana Kone and Another Vs Kumarasami Pillai and Others
Madras High Court · (1905) 15 MLJ 6
High Courts21 Sept 1904
Ramalinga Mudaly Vs Aiyadorai Nainar and Another
Madras High Court · (1905) ILR (Mad) 124 : (1904) 14 MLJ 493
High Courts15 Sept 1904
Gurusami Aiyar Vs Kaveri Boyee Ammal
Madras High Court · (1904) 14 MLJ 485
Transfer of Property Act, 1882 — Section 101
High Courts14 Sept 1904
M. Subraya Chetty Vs A.S. Rajammal
Madras High Court · (1904) 14 MLJ 482
Probate and Administration Act, 1881 — Section 78
High Courts14 Sept 1904
Ramanuja Aiyangar, Minor by his Guardian and Adoptive Mother Seshammal Vs Sadagopa Aiyangar
Madras High Court · (1905) 15 MLJ 249
Negotiable Instruments Act, 1881 (NI) — Section 32
High Courts12 Sept 1904
N. Krishnaswami Iyengar Vs Sivaswami Udayar and Others
Madras High Court · (1905) 15 MLJ 449
High Courts08 Sept 1904
Minakshisundaram Pillai Vs Chockalinga Royer through his Mother and Guardian, Ammakutti Ammal and Others
Madras High Court · (1905) 15 MLJ 10
High Courts08 Sept 1904
Periya Aiya alias Muthu Vijaya Raghunatha Pattathu Murugappa Vachamayali Thevar Vs Muthu Kana Rana Vena Venkatachellum Chettiar and Others
Madras High Court · (1905) 15 MLJ 24
High Courts07 Sept 1904
Ammayi Ammal Vs Rathna Pathan and Others
Madras High Court · (1904) 14 MLJ 467
Transfer of Property Act, 1882 — Section 85
High Courts06 Sept 1904
Jagannatha Pandiajiar Vs T.S. Muthia Pillai and Others
Madras High Court · (1904) 14 MLJ 477
High Courts06 Sept 1904
The Karur Municipal Council Vs K. Srinivasa Aiyangar
Madras High Court · (1904) 14 MLJ 466
High Courts31 Aug 1904
Venkatasami Pillai Vs Kuppayee Ammal and Others
Madras High Court · (1904) 14 MLJ 377
High Courts30 Aug 1904
Sandu Sakul Mithu Tharaganar and Another Vs Hussain Sahib and Others
Madras High Court · (1904) 14 MLJ 474
High Courts30 Aug 1904
Sankaravadivelu Pillai and Another Vs The Secretary of State for India in Council the Collector and Others
Madras High Court · (1905) ILR (Mad) 72 : (1905) 15 MLJ 32
Civil Procedure Code, 1908 (CPC) — Section 30Limitation Act, 1963 — Section 21