High Courts30 Aug 1904
Annamalai Chettiar and Another Vs Pitchu Aiyar and Others
Madras High Court · (1905) ILR (Mad) 122 : (1905) 15 MLJ 28
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,121 of 5,226
High Courts23 Aug 1904
In Re: Kosa Kumaran
Madras High Court · 30 Ind. Cas. 450
Criminal Procedure Code, 1898 (CrPC) — Section 109, 110
High Courts19 Aug 1904
Bankala Vittil Usman Koya and Another Vs Chidriamokkausa Akoth and Another
Madras High Court · (1905) 15 MLJ 368
High Courts17 Aug 1904
Subba Reddi and Another Vs Kotamma and Others
Madras High Court · (1904) 14 MLJ 442
High Courts16 Aug 1904
Chendrasekhara Dalai and Another Vs Emperor
Madras High Court · (1904) 14 MLJ 491
High Courts11 Aug 1904
Venkata Hanumanulu Garu Vs Lachchamma and Others
Madras High Court · (1904) 14 MLJ 464
Limitation Act, 1963 — Article 141
High Courts11 Aug 1904
Kesava Pillay Vs Kannusamy Pillay and Others
Madras High Court · (1905) 15 MLJ 30
High Courts10 Aug 1904
The Chiarman, Municipal Council Vs Suserla Venketeswarulu alias Venkatakrishna Brahmin Sastri and Another
Madras High Court · (1906) 16 MLJ 53
High Courts10 Aug 1904
Thiruvenkata Mudaliar Vs Muthu Aiyar alias Mahadeva Aiyar
Madras High Court · (1904) 14 MLJ 431
High Courts10 Aug 1904
Latchmanan Chetty Vs Ramanathan Chetty through his mother and next friend Alamelu Achi and Another
Madras High Court · (1905) ILR (Mad) 127 : (1904) 14 MLJ 436
High Courts10 Aug 1904
Maharajah of Vizianagram being minor, by Collector and guardian H.F.A. Gilman, Esq. Vs Chelliah
Madras High Court · (1904) 14 MLJ 468
Madras Hereditary Village Offices Act, 1895 — Section 5
High Courts08 Aug 1904
Subramanian Patter and Others Vs Vembammal
Madras High Court · (1904) 14 MLJ 339
High Courts08 Aug 1904
Linga Reddy Vs Hussain Reddy and Another
Madras High Court · (1904) 14 MLJ 430
High Courts04 Aug 1904
Chidambaram Pillai and Others Vs Sivathasamy Thever
Madras High Court · (1905) 15 MLJ 396
High Courts03 Aug 1904
Gnana Sambanda Pandara Sannadhi Vs David Nadar
Madras High Court · (1904) 14 MLJ 433
High Courts03 Aug 1904
Kandasami Chetty Vs Annamalai Chetty
Madras High Court · (1905) 15 MLJ 402
Limitation Act, 1963 — Section 4
High Courts27 Jul 1904
Venkataramana Chartar Vs Meenat Chisundararam Aiyer
Madras High Court · 1 Ind. Cas. 193
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts26 Jul 1904
Atmakuru Narasamma Vs Atmakuru Venkata Narasayya Chetty
Madras High Court · (1905) 15 MLJ 418