High Courts03 Feb 1904
Suri Venkatappayya Sastri, agent of Sri Rajah Rangayya Appa Row Bahadur Zemindar Garu Vs Madula Venkanna
Madras High Court · (1904) ILR (Mad) 531 : (1904) 14 MLJ 155
Penal Code, 1860 (IPC) — Section 378, 379
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,123 of 5,226
High Courts08 Jan 1904
Chintalapudi Neelachalam adu Another Vs Chintalapudi Kamarazu
Madras High Court · (1904) 14 MLJ 438
Limitation Act, 1963 — Section 28
High Courts08 Jan 1904
Kuttayan Chetty Vs Palaniappa Chetty and Another
Madras High Court · (1904) 01 MAD CK 0003
Contract Act, 1872 — Section 78, 95
High Courts07 Jan 1904
Anantha Goundan and Another Vs King-Emperor
Madras High Court · (1905) 15 MLJ 224
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 499
High Courts07 Jan 1904
Sabapathi Mudali Vs Kuppusami Mudali and Another
Madras High Court · (1905) 15 MLJ 225
Penal Code, 1860 (IPC) — Section 241Railways Act, 1890 — Section 131
High Courts06 Jan 1904
Vidyapurna Thirtha Swami, minor, by next friend Vyasacharya Vs Vidyanidhi Tirtha Swami (died), a lunatic adjudged to be so under Act XXXV of 1858 and Others
Madras High Court · (1904) ILR (Mad) 435 : (1904) 1 MLJ 105
Trusts Act, 1882 — Section 73, 74
High Courts05 Jan 1904
Maria Susai Mudaliar Vs The Secretary of State for India in Council
Madras High Court · (1904) 12 MLJ 350
High Courts05 Jan 1904
V.E.N.K.R.M.A. Venkatachalam Chettiar Vs Gaurivallaba Thevar, Zamindar of Sivaganga, by Mr. S. Nagasawmi Iyer, Manager under the Court of Wards and Others
Madras High Court · (1904) ILR (Mad) 409 : (1904) 14 MLJ 162
High Courts22 Dec 1903Dismissed
Chinnasami Mudali Vs Arumuga Goundan
Madras High Court · (1903) 12 MAD CK 0014
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts22 Dec 1903
Pakkiam Pillay Vs Seetharama Vadhyar and Others
Madras High Court · (1904) 14 MLJ 134
High Courts22 Dec 1903
The Madras Consolidated Sugar and Spirit Factories, Limited Vs William Sissmore Shaw and Others
Madras High Court · (1904) 14 MLJ 443
Contract Act, 1872 — Section 65
High Courts15 Dec 1903Dismissed
Vedavalli Narasiah Vs Mangamma and Others
Madras High Court · (1903) 12 MAD CK 0005
High Courts10 Dec 1903
Kavipurapu Rama Rao Vs Dirisavalli Narasayya
Madras High Court · (1903) 12 MAD CK 0013
High Courts07 Dec 1903
Periasami Mudaliar and Another Vs T. Seetharama Chettiar and Others
Madras High Court · (1904) ILR (Mad) 243 : (1904) 14 MLJ 84
High Courts07 Dec 1903
Nellayappa Pillaiyan and Others Vs Ambalavana Pandara Sannadhi
Madras High Court · (1904) ILR (Mad) 465 : (1904) 14 MLJ 81
High Courts03 Dec 1903
The Municipal Council of Mangalore Vs Rev. L. Doneda, Manager of the Cordial Bail Press
Madras High Court · (1904) ILR (Mad) 547 : (1904) 14 MLJ 410
Madras District Municipalities Act, 1884 — Section 262(2)
High Courts02 Dec 1903
Ramaya Vs The Secretary of State for India in Council
Madras High Court · (1904) 14 MLJ 37
Madras Revenue Recovery Act, 1864 — Section 58
High Courts02 Dec 1903
Isack Jesudasen Pillai Vs Divan Bahadur Ramasamy Chetty (Official Liquidator of the Madras Building Society)
Madras High Court · (1904) 14 MLJ 345
Companies Act, 1882 — Section 169