High Courts03 Nov 1903
Subba Pillai Vs Ramasamy Aiyar
Madras High Court · (1904) ILR (Mad) 512 : (1904) 14 MLJ 274
Contract Act, 1872 — Section 217
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,125 of 5,226
High Courts30 Oct 1903Dismissed
Pathammal Vs Syed Kalai Ravuthar
Madras High Court · (1903) 10 MAD CK 0018
Evidence Act, 1872 — Section 92, 99
High Courts28 Oct 1903Allowed
Mutha Venkatachelapati Vs Pyanda Venkatachelapati
Madras High Court · (1903) 10 MAD CK 0012
Evidence Act, 1872 — Section 92
High Courts27 Oct 1903
Venkayya and Another Vs The Secretary of State for India in Council
Madras High Court · (1904) 14 MLJ 173
Limitation Act, 1908 — Article 18
High Courts27 Oct 1903Allowed
Mantharavadi Venkayya and Another Vs The Secretary of State for India in Council
Madras High Court · (1903) 10 MAD CK 0015
Land Acquisition Act, 1894 — Section 17
High Courts23 Oct 1903Allowed
Multan Chand Kanyalal Vs Bank of Madras
Madras High Court · (1903) 10 MAD CK 0014
High Courts23 Oct 1903
Appavu Udayan alias Savarimuthu Udayan Vs Susai Udayan and Others
Madras High Court · (1905) 15 MLJ 235
High Courts21 Oct 1903
Narayana Naicka Vs Vasudeva Bhatta
Madras High Court · (1903) 10 MAD CK 0004
Transfer of Property Act, 1882 — Section 114
High Courts16 Oct 1903
Bharata Pisharodi Vs Vasudevan Nambudri and Others
Madras High Court · (1904) ILR (Mad) 1 : (1904) 14 MLJ 65
High Courts15 Oct 1903
Nalum Lakshimikantham and Another Vs Krishnasawmy Mudaliar and Others
Madras High Court · (1903) 10 MAD CK 0013
Civil Procedure Code, 1908 (CPC) — Section 16(a), 16(b), 16(c), 16(d)Letters Patent Act, 1865 — Article 12
High Courts15 Oct 1903
Samaram Singarachariar Vs Krishna Swami Iyengar and Others
Madras High Court · 4 Ind. Cas. 874
High Courts15 Oct 1903
Ponnusami Mudali Vs Mandi Sundara Mudali
Madras High Court · (1904) ILR (Mad) 255 : (1904) 14 MLJ 356
High Courts14 Oct 1903Dismissed
Vythinatha Ayyar and Others Vs Yeggia Narayana Ayyar
Madras High Court · (1903) 10 MAD CK 0002
High Courts13 Oct 1903
Bashyakarlu Naidu Vs Gundapaneni Subbanna
Madras High Court · (1904) ILR (Mad) 4 : (1903) 13 MLJ 469
High Courts13 Oct 1903
Ramanuja Reddiar, by his guardian Krishnammal Vs Rangaswami Aiyangar and Another
Madras High Court · (1908) 18 MLJ 51
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts07 Oct 1903
Narayana Raja Vs Ramachandra Raja and Others
Madras High Court · (1903) ILR (Mad) 521 : (1903) 13 MLJ 139
Madras Revenue Recovery Act, 1864 — Section 3, 4
High Courts06 Oct 1903
Subbarow and Others Vs Venkata Narasimhan
Madras High Court · (1904) 14 MLJ 218
Evidence Act, 1872 — Section 92
High Courts06 Oct 1903
Goseti Subba Row and Others Vs Varigonda Narasimham
Madras High Court · (1903) 10 MAD CK 0003
Evidence Act, 1872 — Section 92
High Courts06 Oct 1903Allowed
Ekambara Ayyar and Others Vs Meenatchi Ammal and Others
Madras High Court · (1903) 10 MAD CK 0001
High Courts28 Sept 1903Dismissed
Tutika Basavaraju Vs Parey and Co.
Madras High Court · (1903) 09 MAD CK 0017