COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,127 of 5,226
Parthasarathy Appa Row Vs Rangiah Appa Row and Another
Madras High Court · (1903) 13 MLJ 501
Mulji Dhanji Seit and Another Vs The Southern Mahratta Railway Company, Limited and The Madras Railway Company
Madras High Court · (1904) 14 MLJ 396
Rajah Parthasaradhi Appa Row Vs Rajah Rengiah Appa Row and Another
Madras High Court · (1903) 08 MAD CK 0007
Govindarazulu Nakasimham Vs Devarabhotla Venkatanarasayya and Others
Madras High Court · (1903) 08 MAD CK 0005
Rajah of Venkatagiri Vs Musani Chenchi Reddi
Madras High Court · (1904) 14 MLJ 102
Sree Sankarachari Swamiar Vs Varada Pillai
Madras High Court · (1903) 08 MAD CK 0018
Sankarachariar of Kumbakonam by his Agent, A. Pattabhiramier Vs Murugesa Mudaliar
Madras High Court · (1903) 13 MLJ 438
Sankarachariar of Kumbakonam by his Agent, Pattabhirama Aiyar Vs Varada Pillai
Madras High Court · (1903) 13 MLJ 429
Veeranna Pillai and Another Vs Muthukumaru Asari and Others
Madras High Court · (1904) ILR (Mad) 102 : (1903) 13 MLJ 439
Ramanathan Chetty Vs Murugappa Chetty
Madras High Court · (1903) 13 MLJ 341
Ramanathan Chetti Vs Murugappa Chetti
Madras High Court · (1903) 13 MLJ 341
Dorasami Pillai alias Akantachia Pillai and Others Vs Muthusami Mooppan and Others
Madras High Court · (1904) ILR (Mad) 94 : (1903) 13 MLJ 479
Narayanaswami Reddiyar Vs The Madras Railway Company (Limited)
Madras High Court · (1903) 13 MLJ 488
Krishnamurthi Aiyar Vs Narayanasawmy Aiyar
Madras High Court · (1904) 14 MLJ 295
Bangaru Asari Vs Emperor
Madras High Court · (1903) 07 MAD CK 0003
Sankararamier and Another Vs Subramania Aiyar and Others
Madras High Court · (1903) 13 MLJ 425
Kadegan alias Swami Chetti Vs Periya Munusami and Others
Madras High Court · (1903) 13 MLJ 477
Rottala Runganatham Chetty and Another Vs Pulicat Ramasami Chetti
Madras High Court · (1903) 07 MAD CK 0011