High Courts15 Jul 1903
Ramaswami Aiyar and Another Vs Vythinatha Aiyar and Others
Madras High Court · (1903) ILR (Mad) 760 : (1903) 13 MLJ 448
Civil Procedure Code, 1908 (CPC) — Section 13
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,128 of 5,226
High Courts15 Jul 1903
Sesha Aiyar and Another Vs Nagarathna Lala, minor by his next, Bhavani Bai Ammal
Madras High Court · (1904) ILR (Mad) 121 : (1903) 13 MLJ 362
High Courts14 Jul 1903
Achuta Bhatta Vs Manjunathayya and Another
Madras High Court · (1903) ILR (Mad) 654 : (1903) 13 MLJ 358
High Courts13 Jul 1903
Vengan Poosari and Another Vs Chinnu alias Patchamuthu
Madras High Court · (1904) 14 MLJ 290
High Courts13 Jul 1903
Kelu Nedungadi and Another Vs Krishnan Nair and Others
Madras High Court · (1903) ILR (Mad) 727 : (1903) 13 MLJ 374
High Courts06 Jul 1903
Rungiah Goundan and Others Vs G. Nanjappa Row and Others
Madras High Court · (1904) ILR (Mad) 780 : (1903) 13 MLJ 412
Civil Procedure Code, 1882 — Section 243Limitation Act, 1908 — Article 179 Schedule II
High Courts29 Apr 1903Dismissed
Chennapatnam Gopal Row and Others Vs Tadakamalla Narasimha Row and Others
Madras High Court · (1903) 04 MAD CK 0013
Transfer of Property Act, 1882 — Section 65
High Courts29 Apr 1903
Pappi Anterjanam, the present Karnavathi of the Illom Vs Teyyan Nayer and Others
Madras High Court · (1904) 14 MLJ 214
High Courts24 Apr 1903
Pallayya and Others and Mallayya Vs Ramavadhanulu
Madras High Court · (1903) 13 MLJ 364
Transfer of Property Act, 1882 — Section 122
High Courts23 Apr 1903
Chidambara Patter Vs Ramasami Patter and Others
Madras High Court · (1904) ILR (Mad) 67 : (1903) 13 MLJ 467
Civil Procedure Code, 1882 — Section 278, 281
High Courts22 Apr 1903
Ramasamy Aiyar and Another Vs Thirupathi Naick
Madras High Court · (1904) ILR (Mad) 43 : (1903) 13 MLJ 356
High Courts22 Apr 1903Allowed
Theyyan Nair and Others Vs Zamorin of Calicut and Others
Madras High Court · (1903) 04 MAD CK 0001
High Courts17 Apr 1903Allowed
Veerappa Chettiar Vs Ramaswami Aiyar
Madras High Court · (1903) 04 MAD CK 0014
High Courts15 Apr 1903Dismissed
Shanmugam Pillai Vs Syed Gulam Ghose
Madras High Court · (1903) 04 MAD CK 0012
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts08 Apr 1903
Meerudin Saib Vs Rahisa Bibi and Others
Madras High Court · (1903) 04 MAD CK 0004
Limitation Act, 1963 — Article 11
High Courts07 Apr 1903
Saminatha Aiyar Vs Venkatasubba Aiyar
Madras High Court · (1904) ILR (Mad) 21 : (1903) 13 MLJ 300
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts07 Apr 1903Dismissed
Muthappa Chetty and Others Vs Muthu Palani Chetty and Others
Madras High Court · (1903) 04 MAD CK 0009
Civil Procedure Code, 1908 (CPC) — Section 28, 46, 53
High Courts02 Apr 1903
Perumalla Satyanarayana Vs Perumalla Venkata Rangayya
Madras High Court · (1903) 04 MAD CK 0011
High Courts02 Apr 1903
Gomatham Alamelu Vs Komandur Krishnamacharlu
Madras High Court · (1903) 04 MAD CK 0003
Transfer of Property Act, 1882 — Section 89
High Courts25 Mar 1903
Venkatasubbiah and Another Vs Pichamma and Others
Madras High Court · (1904) 14 MLJ 287
Limitation Act, 1963 — Section 14