High Courts03 Mar 1903
Doraswami Pillai Vs The King Emperor
Madras High Court · (1904) ILR (Mad) 52 : (1903) 13 MLJ 285
Penal Code, 1860 (IPC) — Section 353
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,130 of 5,226
High Courts02 Mar 1903Dismissed
Rajah Chelikani Venkata Gopala Rayanim Garu Vs Narayanasami Reddi
Madras High Court · (1903) 03 MAD CK 0017
High Courts27 Feb 1903Dismissed
Chenna Malli Gowda Vs Emperor
Madras High Court · (1903) 02 MAD CK 0011
Penal Code, 1860 (IPC) — Section 211
High Courts27 Feb 1903
Edamanna Vs Kannan Nayar and Others and Manya Umma and Others
Madras High Court · (1903) 13 MLJ 322
Transfer of Property Act, 1882 — Section 85, 91
High Courts25 Feb 1903
In Re: Vijiaraghavachariar
Madras High Court · (1903) 13 MLJ 171
Penal Code, 1860 (IPC) — Section 153
High Courts19 Feb 1903
Kuppusamy Aiyar and Another Vs Venkataramier and Others
Madras High Court · (1905) 15 MLJ 462
High Courts12 Feb 1903
Vasudevan Nambudri and Another Vs Krishna Pisharoti Karnavan and Manager of the Tarwad and Others
Madras High Court · (1903) 13 MLJ 274
Limitation Act, 1963 — Section 19
High Courts03 Feb 1903
Gopala Chetty Vs Subbier
Madras High Court · (1903) ILR (Mad) 604 : (1903) 13 MLJ 308
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts02 Feb 1903
Amirdam, minor by her Guardian, and Maternal uncle Muthukumara Chetty Vs Muthukumara Chetty
Madras High Court · (1903) 13 MLJ 303
Registration Act, 1908 — Section 21
High Courts30 Jan 1903
Sappani Asari Vs The Collector of Coimbatore
Madras High Court · (1903) ILR (Mad) 742 : (1903) 13 MLJ 472
High Courts29 Jan 1903
Muhammad Bavu Sahib Vs The District Judge of Madura
Madras High Court · (1903) ILR (Mad) 596 : (1903) 13 MLJ 272
High Courts23 Jan 1903
Kattai Mahammad Meera Mohiden and Another Vs The Secretary of State for India in Council and Another
Madras High Court · (1903) 13 MLJ 269
Limitation Act, 1963 — Article 10 Schedule 2, 14
High Courts21 Jan 1903
Srinivasa Ramanujachariar Vs Subbachariar by his Next Friend, Srinivasachariar and Another
Madras High Court · (1903) 13 MLJ 267
Limitation Act, 1963 — Article 120
High Courts21 Jan 1903Dismissed
Amirtham Vs Alwar Manikkam and Others
Madras High Court · (1903) 01 MAD CK 0005
High Courts21 Jan 1903Allowed
Chinna Narayudu Vs Harischendana Deo
Madras High Court · (1903) 01 MAD CK 0002
High Courts21 Jan 1903
Pandu Prabhu Vs Juje Lobo
Madras High Court · (1903) 01 MAD CK 0001
Transfer of Property Act, 1882 — Section 86, 87