High Courts24 Mar 1903Allowed
Lingappa Goundan and Another Vs Esudasan
Madras High Court · (1903) 03 MAD CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 488
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,129 of 5,226
High Courts23 Mar 1903
Nagasamy Aiyar Vs Perumal Aiyar and Others
Madras High Court · (1903) 13 MLJ 475
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts20 Mar 1903
Karuppai Nachiar Vs Sankaranarayanan Chetty and Others Nallapureddi Narasimha Reddi Vs Nallapureddi Mahalakshmamma and Others
Madras High Court · (1903) 03 MAD CK 0023
Limitation Act, 1877 — Article 126
High Courts20 Mar 1903Dismissed
Mallappa Reddi and Another Vs Emperor
Madras High Court · (1903) 03 MAD CK 0022
Criminal Procedure Code, 1898 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 211
High Courts20 Mar 1903
Narasimham Vs Madhavarayudu and Another
Madras High Court · (1903) 13 MLJ 323
Transfer of Property Act, 1882 — Section 6
High Courts20 Mar 1903
Gopalasami Chetti Vs Arunachelam Chetti and Another
Madras High Court · (1903) 03 MAD CK 0005
Evidence Act, 1872 — Section 112
High Courts19 Mar 1903
Kothandarama Routh and Another Vs Murugesa Mudali and Another
Madras High Court · (1904) ILR (Mad) 7 : (1903) 13 MLJ 372
Insolvency Act, 1848 — Section 7
High Courts19 Mar 1903Dismissed
Vedachala Gramani and Others Vs Boomiappa Mudaliar
Madras High Court · (1903) 03 MAD CK 0013
High Courts18 Mar 1903
Kandiyil Cheriya Chandu Vs The Zamorin of Calicut and Others
Madras High Court · (1906) ILR (Mad) 515
High Courts13 Mar 1903
Suryanarayana and Others Vs Venkatarama alias Kannepally Ramavadhaunlu and Another
Madras High Court · (1903) ILR (Mad) 681 : (1903) 13 MLJ 318
High Courts12 Mar 1903
McDowell and Company Limited Vs Ragava Chetty and Others
Madras High Court · (1903) 03 MAD CK 0021
Stamp Act, 1899 — Article 57(b), 26
High Courts11 Mar 1903
The Public Prosecutor Vs Thavaslandi Thevan
Madras High Court · 4 Ind. Cas. 1039
Criminal Procedure Code, 1898 (CrPC) — Section 45(c)Penal Code, 1860 (IPC) — Section 182(a)
High Courts10 Mar 1903
The Darmakarta of Sri Bhaktavatsala Swami Temple Vs T. Luchimi Doss
Madras High Court · (1903) ILR (Mad) 589 : (1903) 13 MLJ 325
High Courts06 Mar 1903
Suryaprakasa Row Vs The Secretary of State for India in Council
Madras High Court · (1903) 13 MLJ 380
High Courts06 Mar 1903
Pundi Doraisami Tever Vs Lakshmanan Chetty and Another
Madras High Court · (1904) 14 MLJ 285
High Courts05 Mar 1903Allowed
Raman Nair Vs Vasudevan Namboodripad and Another
Madras High Court · (1903) 03 MAD CK 0020
Transfer of Property Act, 1882 — Section 98
High Courts05 Mar 1903
Appayya Bhattar Vs Vengu Bhatta and Others
Madras High Court · (1905) 15 MLJ 211
High Courts04 Mar 1903Dismissed
Kunhimbi Umma and Another Vs Kandy Moithin and Others
Madras High Court · (1903) 03 MAD CK 0001
High Courts03 Mar 1903
Acting Sessions Judge Vs Kalagara Bapiah
Madras High Court · (1904) ILR (Mad) 54 : 7 Ind. Cas. 752
Criminal Procedure Code, 1898 (CrPC) — Section 195(4), 197, 215