High Courts02 Dec 1903
Isack Jesudasen Pillai Vs Ramaswamy Chetty, the Official Liquidator of the Madras Building Society, 5th Branch
Madras High Court · (1904) 14 MLJ 345
Companies Act, 1882 — Section 169
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,124 of 5,226
High Courts01 Dec 1903
Emperor Vs Muthukomaran
Madras High Court · (1903) 12 MAD CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 123
High Courts30 Nov 1903
Venkata Narasimha Appa Row Vs Nalla Kondayya and Others and Lakshmanna
Madras High Court · (1904) 14 MLJ 145
High Courts30 Nov 1903
In Re: S. Ramasami Reddi
Madras High Court · (1904) 14 MLJ 394
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts26 Nov 1903Dismissed
Ikkotha Vs Chakkiamma and Others
Madras High Court · (1903) 11 MAD CK 0020
High Courts22 Nov 1903Allowed
Kailasa Thevar and Another Vs Ramiah and 42 Others
Madras High Court · (1903) 11 MAD CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 145(1)
High Courts18 Nov 1903
Parangodan Nair Vs Perumtoduka Illot Chata and Others
Madras High Court · (1903) 11 MAD CK 0006
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts17 Nov 1903
Kangay Gurukkal and Others Vs Kalimuthu Annavi
Madras High Court · (1904) ILR (Mad) 526 : (1904) 14 MLJ 61
Transfer of Property Act, 1882 — Section 98
High Courts16 Nov 1903
Chinnipakam Rajagopalachari (deceased) and Another Vs Lakshmidoss
Madras High Court · (1904) ILR (Mad) 241 : (1904) 14 MLJ 67
High Courts16 Nov 1903
Sivagami Achi Vs Subramania Aiyar
Madras High Court · (1904) ILR (Mad) 259 : (1904) 14 MLJ 57
High Courts13 Nov 1903Dismissed
Kocherlakota Venkatakristna Row Vs Vadrevu Venkappa and Another
Madras High Court · (1903) 11 MAD CK 0019
High Courts11 Nov 1903
Palaniappa Chetti Vs Annamalai Chetti and Others
Madras High Court · (1904) ILR (Mad) 223 : (1904) 14 MLJ 74
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts10 Nov 1903
Ramachandra Aiyar Vs Subramania Chettiar and Another
Madras High Court · (1904) 14 MLJ 393
High Courts09 Nov 1903
Chinnathambi Sahib alias Saiyid Gulam Muhiuddin Sahib and Others Vs Muhammad Ghouse Sahib and Others
Madras High Court · (1905) 15 MLJ 221
High Courts09 Nov 1903Allowed
Chinnasamy Ayyar Vs Rathnasabapathy Pillay and Another
Madras High Court · (1903) 11 MAD CK 0007
High Courts06 Nov 1903
Dorasamy Pillai alias Karupa Pillai by his mother and next friend Kalimuthammal Vs Thungasami Pillai alias Kurunatha Pillai and Others
Madras High Court · (1904) ILR (Mad) 377 : (1904) 14 MLJ 159
High Courts04 Nov 1903Dismissed
Parasurama Ayyar and Another Vs Seshier and Others
Madras High Court · (1903) 11 MAD CK 0013
High Courts03 Nov 1903
Tholasiram and Another Vs Duraji and Others
Madras High Court · (1905) 15 MLJ 375
Contract Act, 1872 — Section 108