High Courts11 Nov 1912
Ramiah Chettyar Vs Rukmani Ammal, Minor by his Brother and Guardian, Gilladi Krishnaswamy Chettyar
Madras High Court · 18 Ind. Cas. 138
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,998 of 5,226
High Courts11 Nov 1912
Narayana Aiyar and Another Vs Anai Aiyar alias Mahadeva Aiyar
Madras High Court · 17 Ind. Cas. 754 : (1912) 23 MLJ 649
High Courts07 Nov 1912
A.M. Chokalingam Mudaliar Vs G. Mahomed Sheriff Saheb and Others
Madras High Court · 17 Ind. Cas. 894
Contract Act, 1872 — Section 64
High Courts07 Nov 1912
A.M. Chokalinga Mudaliar Vs G. Mahomed Sheriff Saib and Others
Madras High Court · (1912) 23 MLJ 680
Contract Act, 1872 — Section 39
High Courts06 Nov 1912
P. Seethai Ammal Vs P. Nachiar Ammal and Others
Madras High Court · (1914) ILR (Mad) 286
High Courts06 Nov 1912
M.K. Subramania Iyer and Others Vs Muthulakshmiammal and Others
Madras High Court · 17 Ind. Cas. 583
Civil Procedure Code, 1908 (CPC) — Section 94
High Courts06 Nov 1912
Punga Seethai Ammal Vs Punga Nachiyar Ammal and Others
Madras High Court · (1914) 1 LW 11 : (1914) 26 MLJ 10
High Courts06 Nov 1912
Velayudam Pillai Vs Vaithialingam Pillai and Another
Madras High Court · 17 Ind. Cas. 619 : (1913) 24 MLJ 66
Transfer of Property Act, 1882 — Section 128
High Courts05 Nov 1912
P. Venkatachelapathy Vs Sri Rajah Bommavara Satyanarayana Varaprasada Siva Row Naidu Bahadur, Zamindar Garu Minor under the Court of Wards by his Guardian as litem, The Collector of Kistna and Others
Madras High Court · (1914) ILR (Mad) 283
High Courts05 Nov 1912
P. Venkatachelapathy Vs Sri Rajah Bommavara Satyanarayana Varaprasada Siva Row Naidu Bahadur, Miner under the Court of Wards and Others
Madras High Court · 25 Ind. Cas. 890
High Courts01 Nov 1912
Karetti Brahmanaikudu Vs Kareti Mahalakshmi and Others
Madras High Court · 17 Ind. Cas. 487
High Courts01 Nov 1912
Karchi Brahmanaikudu Vs Karchi Mahalakshmi and Others
Madras High Court · (1913) 24 MLJ 533
High Courts01 Nov 1912
Narayana Rao and Others Vs The President of the Corporation of Madras
Madras High Court · 17 Ind. Cas. 945 : (1912) 23 MLJ 591(1)
High Courts31 Oct 1912
Sawmi Chetty Vs The Corporation of Madras
Madras High Court · 18 Ind. Cas. 271 : (1912) 23 MLJ 591
High Courts31 Oct 1912
Pichai Rowthan Vs Emperor
Madras High Court · 17 Ind. Cas. 569
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts29 Oct 1912
V.R.S. Avalappa Naicker Vs V.R.R.M.S.T.M.R. Murugappa Chettiar
Madras High Court · (1913) ILR (Mad) 325
High Courts29 Oct 1912
Varagima Rama Somasundara Avalappa Naicker Vs V.R.R.M.S.T.M.R. Murugappa Chettiyar and Others
Madras High Court · 18 Ind. Cas. 49
High Courts29 Oct 1912
Varagima Ramasomasundara Arulappa Naiker Vs V.R.R.M.S.T.M.R. Murugappal Chettiar and Others
Madras High Court · (1912) 23 MLJ 658
High Courts29 Oct 1912
Sree Math Abhinavothanda Vidyaranya Bharathi Swami Vs Adoni Bheema Row and Others
Madras High Court · 18 Ind. Cas. 58 : (1913) 24 MLJ 358
High Courts28 Oct 1912
Arunachellam Chetti and Others Vs Prabhayya Chetti and Another
Madras High Court · (1913) 25 MLJ 174