High Courts28 Oct 1912
Arunachellam Chetty and Others Vs Prabhayya Chetty and Another
Madras High Court · 17 Ind. Cas. 580
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 22
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,999 of 5,226
High Courts27 Oct 1912
A.S.P.L. Vr. Veerappa Chetty Vs Mudali and Others
Madras High Court · 24 Ind. Cas. 375 : (1914) 26 MLJ 373
Madras Estates Land Act, 1908 — Section 19
High Courts25 Oct 1912
Seshagiri Aiyar and Another Vs Tirumalai Ambalam and Another and Sankarama Aiyar and Others Sankarama Iyer and Another Vs Seshagiri Aiyar and Others
Madras High Court · 17 Ind. Cas. 481
High Courts25 Oct 1912
Koolappa Rowthar alias Syed Muhammad Rowther Vs M. Appu Asari and Others
Madras High Court · 17 Ind. Cas. 736
High Courts24 Oct 1912
In Re: Chabumian Sahib--Accused in C.C. No. 57 of 1912, on the File of the Sub-Magistrate, Vaniyambadi.
Madras High Court · 18 Ind. Cas. 269
High Courts24 Oct 1912
C. Naku Amma and Others Vs C. Raghava Menon and Others
Madras High Court · (1915) ILR (Mad) 79
High Courts23 Oct 1912
Baggu Simmanna Vs Itragulu Chinnaya and Others
Madras High Court · 17 Ind. Cas. 375
High Courts23 Oct 1912
Neelam Tirupatirayudu Naidu Garu and Others Vs Vinjamuri Lakshminarasamma
Madras High Court · (1915) ILR (Mad) 71 : 17 Ind. Cas. 597 : (1912) 23 MLJ 599
Trusts Act, 1882 — Section 20
High Courts23 Oct 1912
M. Coopoosami Chetty Vs A.T. Duraisamy Chetty and Others
Madras High Court · 17 Ind. Cas. 527
High Courts22 Oct 1912
Srinivasa Iyer and Others Vs Krishnaswamy Iyengar and Others
Madras High Court · 18 Ind. Cas. 274
High Courts22 Oct 1912
Mothey Atcheyya Garu and Others Vs Vennavalli Seshagiri Rao
Madras High Court · 20 Ind. Cas. 844 : (1913) 25 MLJ 32
High Courts22 Oct 1912
A. Thupran alias Kumaran Vs Haji Esa Sait's son, Mamad Kasim Sait, and Another
Madras High Court · 17 Ind. Cas. 433
Malabar Compensation for Tenants Improvements Act, 1899 — Section 5
High Courts21 Oct 1912
Kolandavelu Pillai Vs Armugatha Pillai and Others
Madras High Court · 18 Ind. Cas. 493
High Courts21 Oct 1912
T.V. Rajaram Rao Vs T.V. Tuljaram Rao
Madras High Court · 17 Ind. Cas. 43
Evidence Act, 1872 — Section 92
High Courts18 Oct 1912
G.T. Gilmore Vs State of Travancore
Madras High Court · 17 Ind. Cas. 444 : (1912) 23 MLJ 605
Civil Procedure Code, 1908 (CPC) — Section 85, 87
High Courts18 Oct 1912
Mandaram Narumayya Chetti and Another Vs Mandaram Tiruvangadathan Chetti and Another
Madras High Court · (1913) 24 MLJ 223