High Courts09 Oct 1912
G. Paparayudu Vs G. Rattamma and Others
Madras High Court · (1914) ILR (Mad) 275
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 5,001 of 5,226
High Courts09 Oct 1912
Garikipati Paparayudu Vs Garikipati Rattamma and Others
Madras High Court · 17 Ind. Cas. 508 : (1913) 24 MLJ 62
Specific Relief Act, 1877 — Section 42
High Courts08 Oct 1912
Katakool Natuvlapurayil Moidin Kutti Vs Pottarkular Koman Nair and Others
Madras High Court · 17 Ind. Cas. 605
High Courts08 Oct 1912
Veerarayan styled Anujan Valiya Rajah of Pudiakovilagam and Others Vs Parakal Gopal Menon and Another
Madras High Court · 17 Ind. Cas. 623
High Courts08 Oct 1912
Guddati Reddi Obala Vs Ganapati Kandanna
Madras High Court · 17 Ind. Cas. 422 : (1912) 23 MLJ 493
High Courts08 Oct 1912
Valli Ammal Vs The Corporation of Madras
Madras High Court · (1915) ILR (Mad) 41 : (1912) 23 MLJ 531
Madras City Municipal Act, 1904 — Section 287(1)
High Courts08 Oct 1912
Kamala Bai Vs Bhagirathi Bai
Madras High Court · (1915) ILR (Mad) 45 : 16 Ind. Cas. 939
High Courts08 Oct 1912
Draksharapu Appalaswami Vs A.C. La Rive and Others
Madras High Court · 16 Ind. Cas. 986
High Courts07 Oct 1912
Khaji Syyad Hussain Saheb Vs Ediga Narasimhappa and Others
Madras High Court · 16 Ind. Cas. 962
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts07 Oct 1912
Koligiri Venkatramarayanier and Others Vs Patibanda Basayya
Madras High Court · (1912) 23 MLJ 620
High Courts07 Oct 1912
Khaji Sayyad Hussain Sahib Vs Edige Narasimhappa and Others
Madras High Court · (1912) 23 MLJ 539
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts07 Oct 1912
Sundara Gurukkal Vs Subramania Archakar and Others
Madras High Court · 16 Ind. Cas. 960
High Courts04 Oct 1912
Ethamukkala Konda Reddi and Another Vs Singampalli Venkata Subba Row and Others
Madras High Court · 18 Ind. Cas. 85
High Courts04 Oct 1912
Krishna Aiyar and Others Vs Shamanna legal representative of the plaintiff by his guardian Vengalaxmi Ammal and Others
Madras High Court · 17 Ind. Cas. 497 : (1912) 23 MLJ 610
Guardians and Wards Act, 1890 — Section 27
High Courts04 Oct 1912
Thuppati Veera Chetti and Another Vs Rengacharlu and Another
Madras High Court · (1912) 23 MLJ 516
High Courts04 Oct 1912
Thuppati Veeri Chetti and Others Vs Moluguvam Renganayakulu Aiyar and Another
Madras High Court · 17 Ind. Cas. 48
High Courts04 Oct 1912
A. Raghava Aiyar and Another Vs Murugesa Mudali and Others Ganapathi Mudali and Others Vs Ragava Aiyar and Others
Madras High Court · 17 Ind. Cas. 97
Specific Relief Act, 1877 — Section 27
High Courts03 Oct 1912
G. Gopalakrishnam Razu (by Mother, Bangarayya) Vs S. Venkatanarasa Razu and Others
Madras High Court · (1914) ILR (Mad) 273