COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 5,002 of 5,226

High Courts03 Oct 1912

Srimat Ujjani Sadharma Simhasanandiswara Charappattadhyasksha Marulasidda Raja Desikendra Mahaswarmulu Vs Srimat Ujjani Sadharma Simhasanandeswara Charapattadhyasksha Siddalinga Raja Desikendra Mahaswarmulu, by His Agent Chennabasappa

Madras High Court · 17 Ind. Cas. 16

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

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High Courts03 Oct 1912

Subramaniam Chetti and Others Vs Doraisinga Tevar and Others

Madras High Court · (1913) 24 MLJ 49

Guardians and Wards Act, 1890 — Section 48

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High Courts02 Oct 1912

Sivini Appalanarasimhulu and Another Vs Murada Sanyasi and Others

Madras High Court · 17 Ind. Cas. 120

Madras Estates Land Act, 1908 — Section 3(5)

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High Courts02 Oct 1912

Govindappa Vs Hanumanthappa

Madras High Court · (1915) ILR (Mad) 36 : 17 Ind. Cas. 420 : (1912) 23 MLJ 513

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High Courts02 Oct 1912

S. Appalanarasimhulu and Another Vs M. Sanyasi and Others

Madras High Court · (1915) ILR (Mad) 33

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High Courts02 Oct 1912

Munni Reddi and Another Vs K. Venkata Raw

Madras High Court · (1914) ILR (Mad) 238

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High Courts02 Oct 1912

Guntupalli Ramanna and Others Vs Guntupalli Annamma and Others

Madras High Court · (1913) 24 MLJ 183

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6

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High Courts01 Oct 1912

Krishna Doss Paramananda Doss Vs Frederick William Emery and Another

Madras High Court · 17 Ind. Cas. 93

Presidency Small Cause Courts Act, 1882 — Section 69

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High Courts01 Oct 1912

Rathna Mudali Vs Perumal Reddy and Others

Madras High Court · (1915) ILR (Mad) 310 : 17 Ind. Cas. 837 : (1912) 23 MLJ 576

Transfer of Property Act, 1882 — Section 91

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High Courts01 Oct 1912

Periathambi Gowndan Vs Periya Gowndan

Madras High Court · 17 Ind. Cas. 489

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High Courts30 Sept 1912

P.V. Muhtu Amma and Others Vs P.V. Gopalan and Twenty-Two Ors.

Madras High Court · (1914) ILR (Mad) 593 : (1913) ILR (Mad) 593

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High Courts30 Sept 1912

Itticheri Edathis Samantham Othenan Nambiar Ayothia Raman Kaimal Vs T.V. Ananda Pisharoti and Others Thekkevittil Ananda Pisharoti Vs Ettisheri Edathil Samanthan and Others

Madras High Court · 17 Ind. Cas. 179

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High Courts30 Sept 1912

Payyam Vellathumkara Mathu Amma and Others Vs Payvam Vellathumkara Gopalan alias Ryru Nambiar and Others

Madras High Court · (1912) 23 MLJ 496

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High Courts30 Sept 1912

The Madras and Southern Mahratta Railway Co., Ltd., Madras Vs Bhimappa and Another

Madras High Court · 17 Ind. Cas. 419 : (1912) 23 MLJ 511

Railways Act, 1890 — Section 75

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High Courts30 Sept 1912

Payyam Vellathumkara Muthu Amma and Others Vs Payyam Vellathumkara Gopalan alias Ryru Nambiyar and Others

Madras High Court · 16 Ind. Cas. 895(1)

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High Courts27 Sept 1912

Mulpuru Lakshmayya and Others Vs Sri Rajah Varadaraja Apparow Bahadur Zemindar Garu

Madras High Court · 17 Ind. Cas. 353

Madras Estates Land Act, 1908 — Section 185

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High Courts27 Sept 1912

Mulpuru Lakshmayya and Others Vs Sir Rajah Varadaraia Apparow Bahadur Zamindar Garu.

Madras High Court · (1913) ILR (Mad) 168 : (1912) 23 MLJ 624

Madras Estates Land Act, 1908 — Section 185

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High Courts26 Sept 1912

Sri Sri Nadaduru Raiaguru Satagopala Charlu Vs Satrughna Behara and Another

Madras High Court · 17 Ind. Cas. 75 : (1912) 23 MLJ 445

Criminal Procedure Code, 1898 (CrPC) — Section 165

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High Courts26 Sept 1912

T. Seetharama Chetty Vs P. Seshiah Chetty and Others

Madras High Court · 17 Ind. Cas. 417

Transfer of Property Act, 1882 — Section 130

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High Courts26 Sept 1912

Jagadambal Ammal Vs Ramaswamy Iyengar

Madras High Court · 17 Ind. Cas. 126

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