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Madras High Court judgments

1,04,503 judgments · page 5,000 of 5,226

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High Courts18 Oct 1912

Mamabi and Others Vs Acharath Parakat--Maliga purazil Cheriye Kunhifappi Haji and Others

Madras High Court · (1915) ILR (Mad) 67 : 17 Ind. Cas. 337 : (1912) 23 MLJ 607

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High Courts18 Oct 1912

In Re: Narayana Padayachi

Madras High Court · (1914) ILR (Mad) 280 : 25 Ind. Cas. 1008

Forest Act, 1882 — Section 55
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High Courts17 Oct 1912

The Secretary of State for India in Council Vs Chinnapragada Bhanumurty and Kalipatnapu Sriramulu

Madras High Court · 17 Ind. Cas. 373

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High Courts17 Oct 1912

P.K. Govindan Nairand Others Vs P. Narayanan Nair and Others

Madras High Court · 17 Ind. Cas. 473 : (1912) 23 MLJ 706

Contract Act, 1872 — Section 201
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High Courts17 Oct 1912

The Secretary of State for India in Council Vs Chinnapragada Bhanamurthy and Kalipatna Sriramulu

Madras High Court · (1913) 24 MLJ 538

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High Courts17 Oct 1912

Venkatrama Aiyar Vs Rangasami Aiyangar and Others

Madras High Court · (1912) 23 MLJ 588

Transfer of Property Act, 1882 — Section 76(i)
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High Courts17 Oct 1912

Kelu Achan Vs Umala Achan and Others

Madras High Court · 17 Ind. Cas. 704(1)

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High Courts17 Oct 1912

Vencatrama Aiyar Vs Rangasawmi Aiyangar and Others

Madras High Court · 17 Ind. Cas. 368

Transfer of Property Act, 1882 — Section 76(e)
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High Courts17 Oct 1912

Ruddaraju Sooraparaju Vs Ruddaraju Narayana Raju and Others

Madras High Court · 17 Ind. Cas. 431

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts16 Oct 1912

Dharani Mudali Vs Meenamba Bai Ammani

Madras High Court · 17 Ind. Cas. 617

Civil Procedure Code, 1908 (CPC) — Section 146
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High Courts16 Oct 1912

Sri Datla Venkata Suryanarayana Jagapati Raju Bahadur Garu and Another Vs Sri Rajah Inuganti Venkataraja Gopala Surya Rao Bahadur Garu and Others

Madras High Court · 17 Ind. Cas. 940

Transfer of Property Act, 1882 — Section 90
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High Courts15 Oct 1912

S.T.P.L. Palaniappa Chettiar Vs T.R.M.A.R.R.M. Arunachella Chettiar and Others

Madras High Court · 17 Ind. Cas. 139 : (1912) 23 MLJ 595

Contract Act, 1872 — Section 188
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High Courts15 Oct 1912

Sree Rajah Venkatragayya Appa Row Bahadur Zemindar Garu Vs Murala Sriramulu and Others

Madras High Court · 17 Ind. Cas. 593

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High Courts15 Oct 1912

Veera Raghava Aiyangar and Others Vs Vellai Mooppai and Others

Madras High Court · 17 Ind. Cas. 704 : (1912) 23 MLJ 517

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High Courts14 Oct 1912

V. Balakrishnudu Vs Narayanasawmy Chetty

Madras High Court · (1914) ILR (Mad) 175 : 24 Ind. Cas. 852

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High Courts14 Oct 1912

T. Krishnan Nair and Eleven Ors. Vs T. Damodaran Nair and Thirteen Ors.

Madras High Court · (1915) ILR (Mad) 48 : (1915) ILR (Mad) 47

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High Courts11 Oct 1912

Vembu Iyer alias Ramanadha Iyer Vs Srinivasa Iyengar and Others

Madras High Court · 17 Ind. Cas. 609 : (1912) 23 MLJ 638

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High Courts11 Oct 1912

Thukku Goundan Vs Kuppauda Goundan and Another

Madras High Court · 17 Ind. Cas. 339

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High Courts11 Oct 1912

The Secretary of State For India In Council Vs Ambalavana Pandara Sannadhi Avurgal and Others Shanmuga Sundara Mudaliar and Others Vs Ambalavana Pandara Sannadhi

Madras High Court · 18 Ind. Cas. 294

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High Courts11 Oct 1912

Panikkarchatt Ukkajithanthavita Puthia Purajil Abdulla and Others Vs Panikkarath Ukkayithamtavita Puthia Purajil Mirthur

Madras High Court · 17 Ind. Cas. 429 : (1912) 23 MLJ 537

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