COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,997 of 5,226
R.M.A.R. Arunachella Chettiar Vs V.V.M. Muthiah Chettiar and Others
Madras High Court · (1912) 23 MLJ 679
Ponga Maistry--Accused In C.C. No. 411 of 1910 On The File of The Taluk Magistrate of Gudalur Vs Emperor
Madras High Court · 18 Ind. Cas. 415
K. Hajee Abdul Latheef Sahib and Another Vs The Official Assignee of Madras
Madras High Court · (1918) ILR (Mad) 1178 : (1917) ILR (Mad) 1173
Ponga Maistry Vs King Emperor
Madras High Court · (1913) 24 MLJ 186
K. Hajee Abdul Lateef Sahib and Another Vs The Official Assignee of Madras
Madras High Court · 44 Ind. Cas. 847
R.M.A.R. Aruna Chella Chettiar Vs V.V.M. Muthiah Chettiar and Others
Madras High Court · 17 Ind. Cas. 758
U. Kesavulu Naidu Vs Arithulai Ammal and Others
Madras High Court · (1913) ILR (Mad) 533
Raja Kumara Venkata Perumal Raju Bahadurvaru Rajah of Karvetngar by guardian W.A. Vardachariar Vs Audikesavalu Reddi and Ors
Madras High Court · 17 Ind. Cas. 759 : (1912) 23 MLJ 675
Randuparayil Kunhi Sou Vs Ablukandiyil Parkum Mulloli Chathu
Madras High Court · (1915) ILR (Mad) 86
Ramakrishna Mallay Vs Baburaya alias Venkatesha Hegade and Others
Madras High Court · (1912) 23 MLJ 715
Kanakammal Vs Ananthamathi Ammal and Others
Madras High Court · 25 Ind. Cas. 901
Ramakrishna Mallay Vs Ramakrishna Mallay Baburaya Alias Venkatesha Hegade and Others
Madras High Court · 17 Ind. Cas. 947
Randipurazil Kunhisow Karnavan and Manager of his tarwad Vs Alukandiyil Parkum Mulloli Chathu
Madras High Court · 17 Ind. Cas. 933 : (1912) 23 MLJ 695
Ramakrishna Mallya Vs Baburaya alias Venkatesha hegade and Others
Madras High Court · (1912) 23 MLJ 715
K. Sheik Meeran Sahib Vs C. Ratnavelu Mudali
Madras High Court · (1914) ILR (Mad) 181
K. Sheik Meeran Saib Vs C. Ratnavelu Mudaly
Madras High Court · (1913) 25 MLJ 1
Sri Rajah Venkatanarasimha Appa Rao Bahadur Zamindar Garu (died) Vs Muppidi Subba Reddi and Others
Madras High Court · 20 Ind. Cas. 753 : (1913) 24 MLJ 655
Ramiah Chettiar Vs Rukmani Ammal and Others
Madras High Court · (1913) 24 MLJ 313