CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Madras High Court

COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,995 of 5,226

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1885
High Courts05 Dec 1912

Meerangani Rowther Vs Karupathi Nagur Meera Lubbai Rowther and Others

Madras High Court · 18 Ind. Cas. 185

Read judgment
High Courts05 Dec 1912

Devarayan Chetty Vs V.K.M. Mutturaman Chetty and Another

Madras High Court · (1914) ILR (Mad) 393

Read judgment
High Courts05 Dec 1912

Marangami Rowthen Vs Karupati Nagur Meera Labbai Rowthen and Others

Madras High Court · (1913) 24 MLJ 258

Transfer of Property Act, 1882 — Section 6
Read judgment
High Courts04 Dec 1912

Ramakrishna Chetty Vs Subraya Iyer and Others

Madras High Court · (1915) ILR (Mad) 101 : 18 Ind. Cas. 64

Read judgment
High Courts03 Dec 1912

Kaliappa Gownden, Minor, by Next Friend, Mari Gownden Vs Deivasigamani Pillai and Another

Madras High Court · 18 Ind. Cas. 27

Read judgment
High Courts02 Dec 1912

Lodd Govindoss Vs Ramdoss Vishnu Doss

Madras High Court · (1913) 24 MLJ 88

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
Read judgment
High Courts02 Dec 1912

Lodd Govindoss Vs Ramdoss Vishnudoss

Madras High Court · 17 Ind. Cas. 752

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1)
Read judgment
High Courts01 Dec 1912

Kesavasami Aiyar Vs A.L.R.A.R.R.M. Narayana Chetty and Another

Madras High Court · (1913) 24 MLJ 228

Read judgment
High Courts29 Nov 1912

Ramasami Aiyar Vs Venskateswara Aiyar

Madras High Court · 18 Ind. Cas. 171

Read judgment
High Courts29 Nov 1912

Ramasami Aiyar Vs Venkateswara Aiyar

Madras High Court · 19 Ind. Cas. 660 : (1913) 24 MLJ 1

Criminal Procedure Code, 1898 (CrPC) — Section 203, 517
Read judgment
High Courts29 Nov 1912

Sankara Rayamma Vs Andusmalli Venkatratnam and Others

Madras High Court · (1913) 24 MLJ 30

Read judgment
High Courts28 Nov 1912

The Secretary of State for India in Council Vs Penuraacha Venkatapatha Raju and Another

Madras High Court · (1912) 23 MLJ 746

Read judgment
High Courts28 Nov 1912

R.M.P.R.V. Vellayappa Chettiar and Others Vs S.R.M.S. Narayanan Chettyar

Madras High Court · 18 Ind. Cas. 81

Read judgment
High Courts28 Nov 1912

Vuppuluri Atchayya and Others, Voppuluri Atchayya and Vempati China Ramayya and Others Vs Kanchumarti Venkata Seetarama Chandra Rao

Madras High Court · 18 Ind. Cas. 555

Read judgment
High Courts28 Nov 1912

Sitamraju Ramabrahmam Vs M. Lakshmanna

Madras High Court · 20 Ind. Cas. 843 : (1913) 25 MLJ 33

Read judgment
High Courts27 Nov 1912

Lakshmi Ammal and Another Vs P. Thyagaraya Mudaliar and Others P. Thyagaraya Mudaliar and Others Vs Lakshmi Ammal and Others

Madras High Court · 18 Ind. Cas. 378

Read judgment
High Courts27 Nov 1912

In Re: Mogambara Pattan and Others

Madras High Court · 34 Ind. Cas. 305 : (1915) 28 MLJ 379

Read judgment
High Courts27 Nov 1912

K. Lakshmana Aiyar Vs Sankaramoorthy Pillayan and Others

Madras High Court · 18 Ind. Cas. 199

Read judgment
High Courts27 Nov 1912

Lakshma Ammal and Another Vs Tyagaraja Mudaliar and Others Tyagaraja Mudaliar and Others Vs Lakshma Ammal and Another

Madras High Court · (1913) 24 MLJ 450

Read judgment
High Courts27 Nov 1912

K. Lakshmana Iyer and Another Vs Sankaramurthi Pillay and Others

Madras High Court · 18 Ind. Cas. 199

Transfer of Property Act, 1882 — Section 55
Read judgment
Previous1…4,9934,9944,9954,9964,997…5,226Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions