High Courts17 Dec 1912
Velayutha Muppan represented by his mother next friend Pichakari Vs P.L.V.A. Subramaniam Chetti
Madras High Court · (1913) 24 MLJ 70
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,994 of 5,226
High Courts16 Dec 1912
Bommireddipalli Chinna Venkaya Vs The Secretary of State for India In Council
Madras High Court · 18 Ind. Cas. 102
High Courts13 Dec 1912
Meenakshi Ammal Vs P. Rama Ayyar (Family Manager, Deceased) and Others
Madras High Court · (1914) ILR (Mad) 396
High Courts13 Dec 1912
Krishna Aiyar's widow Meenakshi Ammal Vs Pudikalapattigramam Rama Aiyar and Others
Madras High Court · 18 Ind. Cas. 34
High Courts13 Dec 1912
Devarayan Chetty Vs V.K.M. Muthuraman Chetty and Others
Madras High Court · 18 Ind. Cas. 515
High Courts13 Dec 1912
Devarayan Chetti Vs V.K.M. Muthuraman Chetti and Others
Madras High Court · (1913) 24 MLJ 310
Contract Act, 1872 — Section 23
High Courts13 Dec 1912
Krishna Aiyar's widow Meenakshi Ammal Vs Pudiakalpathi Gramam Rama Aiyar, family Manager (died) and Others
Madras High Court · (1913) 24 MLJ 106
High Courts12 Dec 1912
Kurucha Gangu Naidu Vs Kovvuri Basava Reddy and Others Lingam Kristna Bhupati Deo Garu Vs Kovvuri Basava Reddy Garu and Others
Madras High Court · 18 Ind. Cas. 691
High Courts12 Dec 1912
Kolathu Ayyar Vs Ranga Vadhyar and Another
Madras High Court · (1915) ILR (Mad) 114
High Courts12 Dec 1912
T.B.K. Visvanathaswamy Naicker Vs Kamu Ammal and Others
Madras High Court · (1913) 24 MLJ 271
High Courts12 Dec 1912
Kolathu Aiyar Vs Ranga Vadhyar and Another
Madras High Court · (1915) ILR (Mad) 114 : (1913) 24 MLJ 84
Transfer of Property Act, 1882 — Section 14
High Courts11 Dec 1912
Raja Ram Vs Ram Boy and Others
Madras High Court · 18 Ind. Cas. 77 : (1913) 24 MLJ 75
High Courts10 Dec 1912
Savala Cunniah Chetty Vs Thiruvengada Ramanujachariar and Others
Madras High Court · (1913) 24 MLJ 48
High Courts10 Dec 1912
Sundara Reddiar Vs Subbiah Koundan and Others
Madras High Court · (1913) 24 MLJ 28
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, 11
High Courts09 Dec 1912
The Secretary of State for India in Council Vs Raghunatha Tathachariar
Madras High Court · (1915) ILR (Mad) 108
High Courts09 Dec 1912
The Secretary of State for India in Council Vs Ragunatha Thathachariar
Madras High Court · 18 Ind. Cas. 41
High Courts09 Dec 1912
The Secretary of State for India in Council Vs Raghunatha Thathachariar
Madras High Court · (1913) 24 MLJ 31
Civil Procedure Code, 1908 (CPC) — Section 82
High Courts06 Dec 1912
S. Devanai and Others Vs K. Ragunatha Row
Madras High Court · 18 Ind. Cas. 299