COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,992 of 5,226
Nathuram Sivagi Seltuley Muktyur Heergi Ramgi Seltu and Another Vs Krishna Kammolthy
Madras High Court · 18 Ind. Cas. 1008
The Public Prosecutor Vs Kannammal
Madras High Court · 18 Ind. Cas. 257 : (1913) 24 MLJ 211
Muthu K.R.V. Alagappa Chetty Vs Dasappa Chettiar and Others
Madras High Court · 18 Ind. Cas. 332
Peri Lakshminarasimham Pantulu Garu Vs Sree Sree Ramachandra Mardaraja Deo Garu by guardian, the Collector of Ganjam
Madras High Court · 18 Ind. Cas. 308
P. Lakshminarasimham Pantulu Garu Vs Sree Sree Ramachandra Mardaraja Deo Garu (Minor by Guardian, The Collector of Ganjam, the Defendant Legal Representative)
Madras High Court · AIR 1914 Mad 585 : (1914) ILR (Mad) 319
Nathuram Sivaji Siltu and Another Vs Krishna Rammolthy
Madras High Court · (1913) 24 MLJ 270
S. Angappa Chettiar and Others Vs Meenakshi Ammal and Another
Madras High Court · 18 Ind. Cas. 733 : (1913) 24 MLJ 198
Krishnamachariar and Others Vs Chinnammal and Others
Madras High Court · (1913) 24 MLJ 192
Mariappa Nadan and Others Vs Vaithilinga Mudaliar and Others
Madras High Court · 18 Ind. Cas. 979
Syed Tajuddin Sahib and Another Vs Shaik Ali Ahamad Sahib and Others
Madras High Court · 18 Ind. Cas. 358
Valia Konikkal Edom Kelu Achen Vs Valia Konikkal Edom Lakshmi Nethyar Ammal and Others
Madras High Court · 18 Ind. Cas. 234
Yeddamapudi Lakshmi Narasimha Row Vs Repalli Sitaramaswami and Others
Madras High Court · (1913) 24 MLJ 288
Venkatarama Aiyar by agent T. Rama Rao Vs N.G. Narasinga Rao
Madras High Court · (1915) ILR (Mad) 134 : (1913) 24 MLJ 180
Ravala Nagamma and Others Vs The Secretary of State for India
Madras High Court · 18 Ind. Cas. 699
Venkatramana Aiyar, by Aagent T. Rama Row Vs N.G. Narasinga Row
Madras High Court · 18 Ind. Cas. 135
Venkataramana Iyer by agent T. Rama Rao Vs N.G. Narasinga Rao
Madras High Court · (1915) ILR (Mad) 134
Adivi Sreenivasa Pantulu Garu Vs Palatala Jogiraju
Madras High Court · 18 Ind. Cas. 243
Adivi Sriramulu Puntulu Garu Vs Pattaballa Jogiraju and Others
Madras High Court · (1913) 24 MLJ 188