High Courts04 Feb 1913
Suikeena Katum Sahiba Vs Hajee Mahomed Abdul Aziz Badsha Sahib Bahadur
Madras High Court · 29 Ind. Cas. 239
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Madras High Court judgments
1,04,503 judgments · page 4,991 of 5,226
High Courts04 Feb 1913
Suikeena Katum Sahiba Vs Hajee Mahomed Abdul Azeez Badsha Sahib Bahadur
Madras High Court · (1915) ILR (Mad) 221
High Courts04 Feb 1913
G.P. Gunnis and Co. Vs T. Mahomad Ayyub Sahib T. Mahomad Ayyub Sahib Vs G.P. Gunnis and Co.
Madras High Court · (1914) ILR (Mad) 555
High Courts04 Feb 1913
Mahommud Ayyab Sahib Vs G.P. Gunnis and Co., Merchants carrying on business at Karachi in the Presidency of Bombay
Madras High Court · AIR 1914 Mad 687 : (1914) ILR (Mad) 555 : 19 Ind. Cas. 19 : (1913) 24 MLJ 562
High Courts03 Feb 1913
In Re: The Indian Companies Act, 1882 In Re: The Malabar Timber Yards and Saw Mills, Limited Now In Liquidation Lovelock and Lewes
Madras High Court · 18 Ind. Cas. 997
High Courts03 Feb 1913
Kandada Narasimhacharyalu Ayyavarlam Garu Vs Kavicherla Ramabrahmam Kandada Thonamma Vs Paritila Narasanna
Madras High Court · 20 Ind. Cas. 759 : (1913) 24 MLJ 656
High Courts03 Feb 1913
Sanyasi Baritya and Another Vs Artaswaro and Others
Madras High Court · (1913) ILR (Mad) 287 : (1913) 24 MLJ 321
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts31 Jan 1913
Pansulari Vencatasawmi Vs Mentana Ramachandra Raju
Madras High Court · 18 Ind. Cas. 520
High Courts31 Jan 1913
Santhana Sooramma and Another Vs Santhana Mangayya
Madras High Court · 18 Ind. Cas. 1006
High Courts31 Jan 1913
Pusuluri Varahaswami Vs Mantena Ramachandra Raju
Madras High Court · (1915) ILR (Mad) 138 : (1913) 24 MLJ 298
Transfer of Property Act, 1882 — Section 6(e)
High Courts30 Jan 1913
Ramana Gounden Vs Ramalinga Mudaliar and Others
Madras High Court · 20 Ind. Cas. 827 : (1913) 25 MLJ 24
High Courts30 Jan 1913
Iyyadurai Gurukkal and Others Vs Ramasawmy Gurukkal and Others
Madras High Court · 18 Ind. Cas. 475
High Courts29 Jan 1913
The Secretary of State for India Vs The Rajah of Pittapur
Madras High Court · 19 Ind. Cas. 667 : (1913) 24 MLJ 530
Evidence Act, 1872 — Section 106
High Courts24 Jan 1913
Kandappa Achary Vs Pathipati Vengama Naidu
Madras High Court · AIR 1914 Mad 591 : 20 Ind. Cas. 634 : (1913) 25 MLJ 42
High Courts22 Jan 1913
Joshyam Narayaniah Vs Uppu Madhava Row and Others
Madras High Court · 18 Ind. Cas. 362
High Courts22 Jan 1913
Subramania Mudeliar and Others Vs K.J. Ranganathan Chettyar and Others
Madras High Court · 18 Ind. Cas. 506
High Courts22 Jan 1913
V. Subramania Mudaliar and Another Vs K. Ranganatham Chettiar and Others
Madras High Court · (1913) 24 MLJ 301
High Courts22 Jan 1913
Subramania Mudaliar Vs Ranganathan Chettiar and Others
Madras High Court · (1921) ILR (Mad) 114
High Courts20 Jan 1913
Munisami Mudaly Vs Abbu Reddy and Others
Madras High Court · (1915) ILR (Mad) 705 : (1914) 27 MLJ 740
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22