COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,989 of 5,226

High Courts03 Mar 1913

Raja Rajeswara Dorai alias Muthu Ramalinga Dorai late a minor through his next friend M. Velusami Thevar, declared a Major Vs A.L.A.R.R.M. Arunachellam Chettiar and Another

Madras High Court · (1915) ILR (Mad) 321 : 19 Ind. Cas. 596 : (1913) 24 MLJ 592

Contract Act, 1872 — Section 64, 66

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High Courts03 Mar 1913

N. Arthanari Goundan and Another Vs Ramasami Goundan and Others

Madras High Court · 20 Ind. Cas. 304 : (1913) 25 MLJ 8

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High Courts03 Mar 1913

Raja Rajeswara Dorai alias Muthuramalinga Dorai late a minor through his next friend M. Veluswami Thevar Declared A Major Vs A.L.A.R.E.M. Arunachellan Chettiar

Madras High Court · (1915) ILR (Mad) 321

Limitation Act, 1963 — Article 91

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High Courts28 Feb 1913

B. Tirapayya Minor by guardian T. Ganjayya Vs Mallidi Ramaswami

Madras High Court · 19 Ind. Cas. 362 : (1913) 24 MLJ 428

Limitation Act, 1908 — Section 21

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High Courts26 Feb 1913

Rungarazu Sathrurazu and Others Vs Maddura Basappa

Madras High Court · (1913) 24 MLJ 363

Contract Act, 1872 — Section 247

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High Courts26 Feb 1913

A. Balasubramania Chetti and Others Vs Swarnammal and Another

Madras High Court · (1915) ILR (Mad) 199 : (1913) 25 MLJ 367

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2

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High Courts26 Feb 1913

Sabapathi Pillai and Others Vs Chockalinga Pillai

Madras High Court · (1913) 25 MLJ 552

Civil Procedure Code, 1908 (CPC) — Section 73

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High Courts24 Feb 1913

Natesa Aiyar and Another Vs Appavu Padayachi and Another

Madras High Court · (1915) ILR (Mad) 178

Contract Act, 1872 — Section 19(a)Judicature Act, 1873 — Section 25

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High Courts24 Feb 1913

Natesa Aiyar and Another Vs Appavu Padayachi (died) and Another

Madras High Court · (1913) 24 MLJ 488

Contract Act, 1872 — Section 74Judicature Act, 1873 — Section 25

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High Courts21 Feb 1913

A. Krishnaswami Ayyar Vs Chandravadana

Madras High Court · (1915) ILR (Mad) 565 : (1914) ILR (Mad) 565

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts21 Feb 1913

Ramnadhan Sivayya and Others Vs Udatha Atchayya and Others

Madras High Court · 18 Ind. Cas. 723

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High Courts21 Feb 1913

A. Krishnasami Aiyar Vs Chandravadana

Madras High Court · (1913) 25 MLJ 349

Criminal Procedure Code, 1898 (CrPC) — Section 488

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High Courts21 Feb 1913

Tadikonda Buchi Virabhadrayya Iyyavaru and Others Vs Sonti Venkanna alias Venkata Ramudu and Others

Madras High Court · 20 Ind. Cas. 769 : (1913) 24 MLJ 659

Madras Estates Land Act, 1908 — Section 3

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High Courts21 Feb 1913

Venkatachella Chetti and Others Vs C.K. Narayana Aiyar and Others

Madras High Court · 19 Ind. Cas. 672 : (1913) 24 MLJ 455

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts20 Feb 1913

Lakshminarayana Panigrahi Vs Pasupureddi Gopi

Madras High Court · 25 Ind. Cas. 282 : (1914) 27 MLJ 177

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High Courts20 Feb 1913

Kamayya and Others Vs Yerakota alias Rentakrishnayya and Others

Madras High Court · 19 Ind. Cas. 221 : (1913) 24 MLJ 479

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High Courts20 Feb 1913

M. Rajarama Aiyar Vs Ramasami Aiyar and Others

Madras High Court · (1913) 24 MLJ 476

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High Courts20 Feb 1913

In Re: Nattava Parankusam

Madras High Court · (1914) ILR (Mad) 564

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High Courts19 Feb 1913

Mangalasami Thevar and Ors Vs Satayappa Porandan and Others

Madras High Court · (1913) 25 MLJ 351

Madras Estates Land Act, 1908 — Section 3(5)

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High Courts19 Feb 1913

Narahari Sahu and Another Vs Sira Korithan Naidu and Others

Madras High Court · 19 Ind. Cas. 881 : (1913) 24 MLJ 462

Transfer of Property Act, 1882 — Section 43

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