High Courts02 Apr 1913
Kaliba Movulvija Muhammad Usan Kadiri Abkan Sahib and Another Vs Soran Bivi Saiba Ammal and Others
Madras High Court · (1915) ILR (Mad) 260
Limitation Act, 1963 — Section 14
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,987 of 5,226
High Courts01 Apr 1913
Batcha Sahib Vs Abdul Gunny alias Abdul Karim Sahib and Eleven Ors.
Madras High Court · AIR 1914 Mad 675 : (1915) ILR (Mad) 256
Limitation Act, 1908 — Article 158
High Courts01 Apr 1913
Pokkunuri Balamba Vs Kakaraparti Krishnayya and Others
Madras High Court · AIR 1914 Mad 595 : 20 Ind. Cas. 934 : (1913) 25 MLJ 65
Married Womens Property Act, 1874 — Section 6
High Courts01 Apr 1913
Batcha Sait Vs Abdul Gunny alias Abdul Karim Sait and Others
Madras High Court · (1915) ILR (Mad) 256 : (1913) 25 MLJ 507
High Courts31 Mar 1913
The Secretary of State for India in Council Vs Santaraja Shetty alias Bojapparasa Binnani
Madras High Court · (1913) 25 MLJ 411
Evidence Act, 1872 — Section 57
High Courts28 Mar 1913
Kayarohana Pathan Vs Subbaraya Thevan and Another
Madras High Court · (1915) ILR (Mad) 250 : 19 Ind. Cas. 690 : (1913) 25 MLJ 251
High Courts27 Mar 1913
Katragaddha Radakrishnayya Naidu Vs The Secretary of State for India in Council
Madras High Court · (1913) 24 MLJ 678
High Courts26 Mar 1913
Sayed Siliman Saib and Another Vs Bontala Hasson and Others
Madras High Court · (1915) ILR (Mad) 247
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2
High Courts26 Mar 1913Dismissed
Bapu alias Krishnayen Vs Bapu alias Audimulam Pillai
Madras High Court · (1913) 03 MAD CK 0040
Criminal Procedure Code, 1898 (CrPC) — Section 195(b), 203Letters Patent Act, 1865 — Article 15
High Courts26 Mar 1913
Sivasubramania Mudaliar and Others Vs A.R.A.R.S.M. Somasundaram Chettiar
Madras High Court · (1913) 25 MLJ 422
High Courts24 Mar 1913
Khan Sahib Bangi Abdul Khadar Sahib and Others Vs The Official Assignee of Madras
Madras High Court · 20 Ind. Cas. 485 : (1913) 25 MLJ 308
Insolvency Act, 1848 — Section 36
High Courts20 Mar 1913
In Re: Mare Gowd
Madras High Court · (1914) ILR (Mad) 125
Criminal Procedure Code, 1898 (CrPC) — Section 107, 118
High Courts20 Mar 1913
Adusumalli Suryanarayana Vs Vallurapalli Sriramulu
Madras High Court · 20 Ind. Cas. 825 : (1913) 25 MLJ 16
High Courts19 Mar 1913
Velusami Naicker and Another Vs Bommachi Naicker
Madras High Court · (1917) 5 LW 299 : (1913) 25 MLJ 324
High Courts19 Mar 1913
Alaudin Saheb and Another Vs The Secretary of State for Indian in Council, N.S. Brodie, and Others
Madras High Court · 45 Ind. Cas. 30(1) : (1917) 6 LW 436
High Courts18 Mar 1913
Karumuri Brahmanna Sastrulu Vs Jaldu Venkatasubha Row
Madras High Court · 19 Ind. Cas. 848 : (1913) 24 MLJ 561
High Courts17 Mar 1913
In Re: Muthu Ibrahi and Others
Madras High Court · (1915) ILR (Mad) 567 : (1914) ILR (Mad) 567
Penal Code, 1860 (IPC) — Section 114, 363
High Courts14 Mar 1913
Veerappudayan and Another Vs Muthukarappan Thevan and Others
Madras High Court · (1913) 24 MLJ 534
High Courts13 Mar 1913
In Re: Solai Goundan and Others
Madras High Court · (1914) ILR (Mad) 153
Criminal Procedure Code, 1898 (CrPC) — Section 106(1)