High Courts13 Mar 1913
In Re: Solai Gounden and Others
Madras High Court · AIR 1914 Mad 562 : (1913) 25 MLJ 403
Criminal Procedure Code, 1898 (CrPC) — Section 103(1)
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,988 of 5,226
High Courts13 Mar 1913
The Secretary to the Commissioner of Salt Abkari and Separate Revenue Vs The South Indian Bank Ltd.
Madras High Court · 20 Ind. Cas. 865 : (1913) 25 MLJ 119
Stamp Act, 1899 — Article 5
High Courts12 Mar 1913
P. Abdul Khadir Vs A. Ahammad Shaiwa Ravuthar and Others
Madras High Court · (1915) ILR (Mad) 419
High Courts12 Mar 1913
Imandi Appalaswami and Another Vs The Rajah of Vizianagaram
Madras High Court · 20 Ind. Cas. 838 : (1913) 25 MLJ 50
Madras Estates Land Act, 1908 — Section 3(11)
High Courts12 Mar 1913
Sri Sri Sri Gajapathi Kistna Chendra Deo Guru, Proprietor of Nandigam Estate being minor under the Court of Wards by his Next Friend the Collector of Ganjam Vs P. Srinivasa Charlu (died) L.R. of the Late Dewan Bahadur P. Anantha Charlu
Madras High Court · (1915) ILR (Mad) 235 : 20 Ind. Cas. 445 : (1913) 25 MLJ 433
Contract Act, 1872 — Section 69
High Courts12 Mar 1913
T. Sivanna and Another Vs Venkatekrishna Murthy and Another
Madras High Court · (1913) 24 MLJ 474
High Courts10 Mar 1913
Logadapathi Chinnayya Vs Kotla Ramanna
Madras High Court · 19 Ind. Cas. 579 : (1913) 25 MLJ 228
High Courts07 Mar 1913
The Secretary to The Commissioner of Salt, Abkari and Separate Revenue Vs The South Indian Bank, Limited
Madras High Court · (1915) ILR (Mad) 349
High Courts07 Mar 1913
S. Eranhi Pakkran Vs M.K. Pathumma and Others
Madras High Court · (1913) 25 MLJ 279
High Courts07 Mar 1913
Tummalapalli Mangayya Vs Tummalapalli Sriramulu and Another
Madras High Court · (1913) 24 MLJ 477
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Mar 1913
K. Hyder Sahib and Others Vs N. Giria Chettiar
Madras High Court · (1913) 24 MLJ 483
Limitation Act, 1963 — Article 158
High Courts05 Mar 1913
Bodi alias Lakshmappa and Others Vs Venkatasami Naidu and Another
Madras High Court · (1913) 25 MLJ 363
Succession Act, 1865 — Section 77
High Courts05 Mar 1913
Bodi Alias Lakshmakka and Others Vs Venkataswami Naidu and Others
Madras High Court · (1915) ILR (Mad) 369
Succession Act, 1865 — Section 77
High Courts05 Mar 1913
Parasurama Pattar Vs Venkatachalam Pattar and Others
Madras High Court · AIR 1914 Mad 661 : (1913) 25 MLJ 561
High Courts05 Mar 1913
Mottayappan alias Selambia Goundan Vs Palani Goundan and Another
Madras High Court · (1915) ILR (Mad) 226 : 20 Ind. Cas. 924 : (1913) 25 MLJ 290
Evidence Act, 1872 — Section 92(1)
High Courts05 Mar 1913
Muthusamier and Others Vs Sree Sreemethanithi Swamiyar Avergal and Twelve Ors.
Madras High Court · (1915) ILR (Mad) 356
Limitation Act, 1963 — Article 12
High Courts04 Mar 1913
Duvvada China Jagayya Cowdary and Others Vs Probha Narasimham
Madras High Court · 20 Ind. Cas. 832 : (1913) 25 MLJ 15
High Courts04 Mar 1913
Yerakantha Subbiah Vs Dilawar Khan Doulot Joi
Madras High Court · (1913) 24 MLJ 482
High Courts04 Mar 1913
Kummatta Vittil Kunhikutti Haji Vs Reverend Antoni Gower and Others
Madras High Court · (1913) 24 MLJ 472
Transfer of Property Act, 1882 — Section 111